High Courts18 Jan 1993Dismissed
Mahabeer Mal Solanki Vs The State of Rajasthan and Another
Rajasthan High Court · (1993) WLN 119
COURT ARCHIVE
Rajasthan High Court judgments, 1993
368 judgments · page 18 of 19
High Courts18 Jan 1993Allowed
Smt. Lata Bai Vs Mohan Lal Sukhadia University and Another
Rajasthan High Court · (1993) WLN 117
High Courts14 Jan 1993
Nyas Employees Union Jodhpur Vs State of Rajasthan and Another
Rajasthan High Court · (1993) WLN 22
Constitution of India, 1950 — Article 16, 226, 41
High Courts14 Jan 1993Dismissed
Pema Ram Vs Union of India (UOI) and Another
Rajasthan High Court · (1993) 1 RLW 327 : (1993) 1 WLC 153 : (1993) WLN 27
Constitution of India, 1950 — Article 14, 16, 21, 226, 23
High Courts14 Jan 1993Dismissed
Ugam Raj Vs State
Rajasthan High Court · (1993) CriLJ 2301
Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1), 482
High Courts13 Jan 1993
Inderjit Sahdev Vs Union Bank of India and Others
Rajasthan High Court · (1993) WLN 15
High Courts13 Jan 1993Allowed
Bholuram Vs The State of Rajasthan
Rajasthan High Court · (1993) WLN 18
Udaipur University Act, 1962 — Section 3(3)
High Courts13 Jan 1993
Rajendra Kumar Vs The Union of India (UOI)
Rajasthan High Court · (1993) WLN 21
High Courts12 Jan 1993
Govind Singh Vs State of Raj.
Rajasthan High Court · (1993) 1 RLW 737 : (1993) 1 WLC 533 : (1993) WLN 12
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts12 Jan 1993Allowed
Roopa Ram and Another Vs Collector and Others
Rajasthan High Court · (1993) WLN 99
Rajasthan Panchayat Act, 1953 — Section 27(a)
High Courts11 Jan 1993Dismissed
Rashid Khan alias Rashid and Others Vs The State
Rajasthan High Court · (1993) CriLJ 3776 : (1993) 1 RLW 65
Constitution of India, 1950 — Article 51Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 167(2A), 309Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 27, 27A, 31
High Courts08 Jan 1993
Bhanwarlal Lohiya Vs Kishorilal Parsi
Rajasthan High Court · (1993) WLN 53
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Jan 1993Allowed
Bachan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1993) WLN 97
Constitution of India, 1950 — Article 311Official Secrets Act, 1923 — Section 3, 9Penal Code, 1860 (IPC) — Section 120B
High Courts07 Jan 1993Allowed
Hari Singh Vs Ram Kumar and Others
Rajasthan High Court · AIR 1993 Raj 204 : (1993) 1 RLW 465 : (1993) 1 WLC 454
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts07 Jan 1993Allowed
Malam Singh Chaudhary Vs Sunderlal Bondia
Rajasthan High Court · (1993) 1 RLW 705 : (1993) 1 WLC 412 : (1993) WLN 9
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts06 Jan 1993Dismissed
Ganesh Lal and Others Vs Balu Lal and Others
Rajasthan High Court · (1993) 01 RAJ CK 0044
Limitation Act, 1963 — Article 132, 148, 61, 62Transfer of Property Act, 1882 — Section 92, 95
High Courts06 Jan 1993Dismissed
Manak Chand and Others Vs Municipal Board
Rajasthan High Court · (1993) WLN 69
High Courts06 Jan 1993
Smt. Suki and Others Vs Hem Singh and Others
Rajasthan High Court · (1994) ACJ 1024 : AIR 1994 Raj 101
Motor Vehicles Act, 1988 — Section 168
High Courts06 Jan 1993
Dev Dutt Vyas Vs State of Rajasthan and Others
Rajasthan High Court · (1993) WLN 6
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts06 Jan 1993
The New India Assurance Co. Ltd. Vs The Central Industrial Tribunal and Another
Rajasthan High Court · (1993) 2 LLJ 26 : (1993) 1 WLC 364
Industrial Disputes Act, 1947 — Section 17B