High Courts19 Nov 1985
Dhokal Ram Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 563
Opium Act, 1878 — Section 9
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 5 of 36
High Courts19 Nov 1985
Jodha Ram Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 398
Opium Act, 1878 — Section 9
High Courts19 Nov 1985
Utma Ram Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 564
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361
High Courts19 Nov 1985
Labh Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 421
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 360, 361
High Courts19 Nov 1985Dismissed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 567
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts19 Nov 1985
Dalel Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 446
Constitution of India, 1950 — Article 3, 4, 5Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 303
High Courts19 Nov 1985
Daulat Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 562
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts19 Nov 1985
Kana Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 427
Opium Act, 1878 — Section 9
High Courts18 Nov 1985Allowed
Ismail Khan Vs State of Rajasthan and Another
Rajasthan High Court · (1986) RLW 82 : (1986) 1 WLN 59
Constitution of India, 1950 — Article 14, 16
High Courts18 Nov 1985
Madar Union Sanatorium and Hospital Vs M.B. Sathe and Others
Rajasthan High Court · (1986) 2 LLJ 135 : (1986) RLW 139 : (1986) 1 WLN 282
Criminal Procedure Code, 1973 (CrPC) — Section 125Payment of Gratuity Act, 1972 — Section 4, 7, 8
High Courts10 Nov 1985
Pabudan Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 560(1)
Rajasthan Prohibition Act, 1969 — Section 4(2)
High Courts08 Nov 1985Dismissed
State of Rajasthan Vs Patiya
Rajasthan High Court · (1985) WLN 382
Penal Code, 1860 (IPC) — Section 302
High Courts08 Nov 1985
Commercial Taxes Officer Vs Premnath Motors (P.) Ltd.
Rajasthan High Court · (1987) 66 STC 284
Rajasthan Sales Tax Act, 1994 — Section 16(1)(c)
High Courts08 Nov 1985
Assistant Commercial Taxes Officer Vs New Laxmi Engineering and Trolley Works
Rajasthan High Court · (1986) RLW 338 : (1987) 64 STC 375 : (1986) 2 WLN 48
Rajasthan Sales Tax Act, 1994 — Section 4(1)
High Courts07 Nov 1985
Manohar Lal Vs Vijai Lal
Rajasthan High Court · (1986) RLW 127 : (1986) 1 WLN 672
High Courts06 Nov 1985
Ahmad Ali Khan and Another Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 555
Penal Code, 1860 (IPC) — Section 302, 323, 34, 379
High Courts06 Nov 1985Allowed
Dr. Sudhir Kumar Vs Mohan Lal Sukhadia University or The Udaipur University
Rajasthan High Court · (1985) WLN 400
Constitution of India, 1950 — Article 14, 16
High Courts06 Nov 1985Dismissed
Sudhakar Shashtri Vs State and Others
Rajasthan High Court · (1986) 1 WLN 156
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Specific Relief Act, 1963 — Section 6
High Courts06 Nov 1985
COMMISSIONER OF INCOME TAX Vs SAKUR AHMED GAFOOR KHAN.
Rajasthan High Court · (1986) 53 CTR 70
Income Tax Act, 1961 — Section 37
High Courts06 Nov 1985
Chhinder Singh Vs State of Rajasthan
Rajasthan High Court · (1987) ACJ 298 : (1986) RLW 161 : (1986) 1 WLN 464
Penal Code, 1860 (IPC) — Section 302, 304A, 34