High Courts03 Dec 1985Allowed
Commissioner of Wealth Tax Vs Smt. Kanchan Devi Golecha
Rajasthan High Court · (1986) 24 TAXMAN 756
Wealth Tax Act, 1957 — Section 27, 27(1), 27(3), 5(1)(xxxi), 5(1)(xxxii)
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 3 of 36
High Courts03 Dec 1985
Shree Sadul Textiles Ltd. (Now Jagatjit Cotton Textiles Mills Ltd.) Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 12 RAJ CK 0001
Income Tax Act, 1961 — Section 37(2B)
High Courts02 Dec 1985
Mamraj Singh Ors. Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 146 : (1986) 1 WLN 404
Criminal Procedure Code, 1973 (CrPC) — Section 193, 199, 323, 407Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 323
High Courts01 Dec 1985
Vimla Srivastava Vs Smt. Rajni Devi Sharma and Others
Rajasthan High Court · (1986) 2 WLN 262
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)(4)
High Courts30 Nov 1985
Roshan Lal and Another Vs Banwari Lal and Another
Rajasthan High Court · (1986) 2 WLN 733
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Nov 1985
Gokul Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 68
Penal Code, 1860 (IPC) — Section 323, 325, 4
High Courts30 Nov 1985Dismissed
Narain Lal Deopura Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 754
Constitution of India, 1950 — Article 14, 16
High Courts29 Nov 1985Allowed
Ajmer Singh Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (1986) 1 WLN 92
Constitution of India, 1950 — Article 14
High Courts29 Nov 1985Dismissed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 719 : (1986) 1 WLN 262
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 377, 386, 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts29 Nov 1985Allowed
Dr. Rajendra Vaishnav Vs Principal S.N. Medical College
Rajasthan High Court · (1985) WLN 353
High Courts29 Nov 1985Allowed
Employees State Insurance Corporation Vs Globe Transport Corporation
Rajasthan High Court · (1986) RLW 384 : (1986) 2 WLN 121
Employees State Insurance Act, 1948 — Section 40, 82, 85B
High Courts29 Nov 1985Dismissed
Hindustan Copper Mazdoor Sangh Vs The Chief Labour Commissioner (C), Ministry of Labour, Government of India and Others
Rajasthan High Court · (1986) 1 WLN 158
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 2, 3, 9
High Courts28 Nov 1985
Chiranji Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 43 : (1986) RLW 53 : (1986) 1 WLN 103
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Nov 1985
Kanhaiya Lal Vs Daya Ram and Others
Rajasthan High Court · (1987) 2 ACC 521
Motor Vehicles Act, 1988 — Section 100D, 92A
High Courts25 Nov 1985
Sarjeet Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 145
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts25 Nov 1985
Firm Jamna Ram Kesusingh and Another and National Insurance Co. Ltd. Vs Shanti Devi and Others
Rajasthan High Court · (1986) 1 ACC 544 : (1987) ACJ 369
High Courts25 Nov 1985Dismissed
Chhabil Das Vs Gokul Das Ors.
Rajasthan High Court · (1985) RLW 735 : (1985) 2 WLN 729
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Nov 1985Allowed
Mukh Ram and Another Vs Hardeepsingh
Rajasthan High Court · AIR 1987 Raj 1 : (1986) RLW 137 : (1986) 1 WLN 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11A, Order 21 Rule 37, 51
High Courts22 Nov 1985Allowed
Madan Lal Vs Smt. Rama Devi
Rajasthan High Court · (1986) RLW 541 : (1986) 2 WLN 352
Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)