High Courts04 Feb 1985Dismissed
Pratap and Others Vs Ratan Lal and Another
Rajasthan High Court · (1985) WLN 617
Criminal Procedure Code, 1973 (CrPC) — Section 133, 145, 146, 307, 386Penal Code, 1860 (IPC) — Section 341, 447
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 32 of 36
High Courts03 Feb 1985
Commissioner of Income Tax Vs Ayodhya Kumari
Rajasthan High Court · (1985) 2 WLN 167
High Courts02 Feb 1985
Rajasthan State Road Transport Corporation Vs Harpyari Devi and Others
Rajasthan High Court · (1986) 1 ACC 57
Motor Vehicles Act, 1988 — Section 2(19)
High Courts02 Feb 1985Dismissed
Ram Ratan Vs State of Rajasthan State of Rajasthan Vs Ram Ratan
Rajasthan High Court · (1985) 2 WLN 639
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 156, 157Penal Code, 1860 (IPC) — Section 147, 148, 149, 30, 302
High Courts01 Feb 1985Allowed
Jesaram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 662
Constitution of India, 1950 — Article 14, 39
High Courts01 Feb 1985Dismissed
Smt. Maina Devi Vs Thakur Mansingh and Others
Rajasthan High Court · AIR 1986 Raj 44 : (1988) 1 RLW 7 : (1985) 2 WLN 329
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Transfer of Property Act, 1882 — Section 60
High Courts31 Jan 1985Allowed
M.C. Golcha and Another Vs State and Another
Rajasthan High Court · (1985) RLW 196 : (1985) 1 WLN 296
Employees State Insurance Act, 1948 — Section 2, 20, 40, 85, 85A
High Courts31 Jan 1985Dismissed
Rajasthan State Road Transport Corporation Vs Virendrakumar Singh
Rajasthan High Court · AIR 1985 Raj 170 : (1985) 2 WLN 355
Motor Vehicles Act, 1939 — Section 110, 110A, 110A(1)
High Courts31 Jan 1985
Rajasthan State Road Transport Corporation Vs Virendra Kumar Singh
Rajasthan High Court · (1986) 1 ACC 145 : (1986) ACJ 132 : (1985) RLW 264
Motor Vehicles Act, 1939 — Section 110
High Courts30 Jan 1985Dismissed
Bhonrilal Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 192 : (1985) 1 WLN 332
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts30 Jan 1985Dismissed
Kana alias Kanhaiya Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 630
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 376
High Courts30 Jan 1985
Commercial Taxes Officer Vs Uttumal Gagumal
Rajasthan High Court · (1987) 64 STC 428
Rajasthan Sales Tax Act, 1954 — Section 2(p)
High Courts30 Jan 1985
State of Rajasthan Vs Heera and Another
Rajasthan High Court · (1985) 1 WLN 493
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 366, 367Penal Code, 1860 (IPC) — Section 302, 324
High Courts30 Jan 1985
State of Rajasthan Vs Heera
Rajasthan High Court · (1985) CriLJ 1153 : (1985) RLW 37
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 366, 367Penal Code, 1860 (IPC) — Section 302, 324
High Courts30 Jan 1985
Manaklal Porwal Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 53 CTR 337 : (1985) 155 ITR 648 : (1985) 2 WLN 124
Income Tax Act, 1961 — Section 147, 153
High Courts30 Jan 1985Allowed
Ram Babu and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 200
Penal Code, 1860 (IPC) — Section 342, 420
High Courts30 Jan 1985Allowed
Hazari Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 363
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts30 Jan 1985Allowed
Gyarsaya and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 652
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 447
High Courts29 Jan 1985Allowed
Deoki Nandan Kulshreshtha Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 103
High Courts29 Jan 1985Dismissed
Kalya Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 307
Rajasthan Forest (Produce Transit) Rules, 1957 — Rule 9(i), 9(ii)Rajasthan Forest Act, 1953 — Section 77