High Courts21 Jan 1985
Mohd. Sayed through Legal Representatives Sayabanu Wife and Others Vs Nizamuddin and Others
Rajasthan High Court · (1985) WLN 19
Civil Procedure Code, 1908 (CPC) — Section 51
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 34 of 36
High Courts21 Jan 1985Allowed
Kishanlal and Others Vs Mst. Kistoori and Others
Rajasthan High Court · (1985) 1 WLN 381
Evidence Act, 1872 — Section 67
High Courts21 Jan 1985Dismissed
The State Vs Bajranga
Rajasthan High Court · (1985) RLW 215 : (1985) 1 WLN 293
Penal Code, 1860 (IPC) — Section 300, 307, 323, 324
High Courts21 Jan 1985
Sheolal Vs Bhagirath
Rajasthan High Court · (1985) WLN 23
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts21 Jan 1985Dismissed
Bajrang Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 650
Penal Code, 1860 (IPC) — Section 300, 307, 323, 324
High Courts19 Jan 1985
Munni Lal Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 43
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts19 Jan 1985Allowed
Hukam Chand Vs Union of India (UOI) and Another
Rajasthan High Court · (1985) RLW 131 : (1985) 1 WLN 301
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts18 Jan 1985
Commissioner of Income Tax Vs Murlidhar and Co.
Rajasthan High Court · (1986) 160 ITR 885
Income Tax Act, 1961 — Section 185
High Courts18 Jan 1985
Kashiram Radhakishan Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 155 ITR 609 : (1985) RLW 295 : (1985) 1 WLN 649
Income Tax Act, 1961 — Section 37
High Courts18 Jan 1985Dismissed
Gulabchand Vs University of Jodhpur and Others
Rajasthan High Court · (1985) WLN 8
High Courts17 Jan 1985
Vimalchand Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 48 CTR 52 : (1985) 155 ITR 593 : (1985) 1 WLN 670
Income Tax Act, 1961 — Section 139, 139(1), 139(1A), 139(2), 139(4)
High Courts16 Jan 1985
Ganpat Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 636
Criminal Procedure Code, 1973 (CrPC) — Section 427Penal Code, 1860 (IPC) — Section 147, 149, 323, 325
High Courts16 Jan 1985Dismissed
Bhima and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 631
Criminal Procedure Code, 1973 (CrPC) — Section 161, 200, 202Penal Code, 1860 (IPC) — Section 143, 363, 366, 376
High Courts16 Jan 1985Allowed
Sarwan Singh Mann Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) 1 WLN 145
High Courts16 Jan 1985Allowed
Jagannath Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 2 WLN 113
Constitution of India, 1950 — Article 226
High Courts16 Jan 1985Dismissed
Santokh Singh Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 169 : (1985) 1 WLN 359
Criminal Procedure Code, 1973 (CrPC) — Section 446, 86, 91Penal Code, 1860 (IPC) — Section 302, 307
High Courts16 Jan 1985
Assistant Commercial Taxes Officer Vs Sitaram Badrilal
Rajasthan High Court · (1985) RLW 204 : (1986) 61 STC 258 : (1986) 26 TAXMAN 118 : (1985) 1 WLN 628
Rajasthan Sales Tax Act, 1954 — Section 2(k), 5C
High Courts15 Jan 1985Allowed
Prem Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 94 : (1985) 2 WLN 286
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 325
High Courts15 Jan 1985
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 46
Essential Commodities Act, 1955 — Section 3, 7
High Courts15 Jan 1985Allowed
Sonraj Vs Ram Kishore and Another
Rajasthan High Court · (1985) RLW 249 : (1985) 1 WLN 633
Constitution of India, 1950 — Article 213, 226, 227