High Courts14 Jan 1985Allowed
Prem Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1986 Raj 33 : (1985) RLW 269 : (1985) 2 WLN 120
Rajasthan Land Revenue Act, 1956 — Section 256, 257A
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 35 of 36
High Courts14 Jan 1985
Kanhiya Lal Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 1 WLN 646
Wealth Tax Act, 1957 — Section 18(1)(a)
High Courts14 Jan 1985
Kanhiyalal Vs Commissioner of Income Tax
Rajasthan High Court · (1985) RLW 128 : (1985) 22 TAXMAN 66
Wealth Tax Act, 1957 — Section 18, 18(1), 18(1)(a), 27(6)
High Courts11 Jan 1985Allowed
Dayal Das Vs Government of Rajasthan and Another
Rajasthan High Court · (1985) WLN 634
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts11 Jan 1985
Surana and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 48 CTR 193 : (1985) 153 ITR 190 : (1985) RLW 125 : (1985) 2 WLN 24
Income Tax Act, 1961 — Section 187, 187(2), 188Partnership Act, 1932 — Section 42
High Courts11 Jan 1985
Manga Ram Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 674
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts10 Jan 1985Dismissed
Union of India (UOI) Vs Rajasthan Anushakati Pariyojna Karamchari Sangh and Another
Rajasthan High Court · (1985) 1 WLN 506
Industrial Disputes Act, 1947 — Section 17, 33, 38
High Courts09 Jan 1985Allowed
Bhanwar Singh and Sundra Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 612
Penal Code, 1860 (IPC) — Section 323, 326
High Courts09 Jan 1985
Brij Mohan Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 47
Penal Code, 1860 (IPC) — Section 408
High Courts09 Jan 1985Allowed
Bhanwar Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 289
Penal Code, 1860 (IPC) — Section 323, 326
High Courts09 Jan 1985
Dayanand and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 81
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts09 Jan 1985Allowed
Prahlad Kumar Vs University of Rajasthan
Rajasthan High Court · (1985) 2 WLN 679
High Courts08 Jan 1985Allowed
Battda Ponappa Apachu Vs The State of Rajasthan and Another
Rajasthan High Court · (1985) 1 WLN 342
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts08 Jan 1985Dismissed
Dr. V.S. Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 1
Constitution of India, 1950 — Article 226
High Courts08 Jan 1985Dismissed
Mohan Lal Vs State
Rajasthan High Court · (1985) WLN 251
Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 — Section 7A
High Courts08 Jan 1985Dismissed
Kamlesh Kumar Vs Prahlad
Rajasthan High Court · (1986) ACJ 112 : (1985) 2 WLN 422
Motor Vehicles Act, 1939 — Section 110D
High Courts08 Jan 1985
Kamlesh Kumar and Others and Govind Singh Vs Prahlad and Another
Rajasthan High Court · (1985) 1 ACC 439 : (1985) RLW 49
Motor Vehicles Act, 1939 — Section 110D
High Courts07 Jan 1985Dismissed
M.K. Jain Vs Rajasthan Financial Corporation
Rajasthan High Court · (1985) RLW 224 : (1985) 1 WLN 539
Constitution of India, 1950 — Article 12, 14, 16, 311
High Courts07 Jan 1985
Bhagyawanti Devi Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 167 ITR 875 : (1985) 21 TAXMAN 420
Income Tax Act, 1961 — Section 147, 148, 256
High Courts07 Jan 1985
Gram Panchayat Baral-II Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 335
Rajasthan Municipalities Act, 1959 — Section 4(c), 6Rajasthan Panchayat Act, 1953 — Section 86