High Courts14 Feb 1985Allowed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 592
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 122, 27Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 31 of 36
High Courts14 Feb 1985
Suresh Chand @ Sohanlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 305
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Essential Commodities Act, 1955 — Section 12A
High Courts14 Feb 1985Dismissed
Babulal and Vs Sukhadia University, Udaipur
Rajasthan High Court · AIR 1986 Raj 35 : (1985) RLW 119 : (1985) 1 WLN 523
High Courts14 Feb 1985
Suresh Chand and Others Vs State of Rajasthan
Rajasthan High Court · (1985) CriLJ 1750 : (1985) 2 RCR(Criminal) 44 : (1985) RLW 166
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439
High Courts14 Feb 1985Allowed
Dharam Chand and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1985) RLW 239 : (1985) 1 WLN 598
Criminal Procedure Code, 1973 (CrPC) — Section 156, 195, 340, 463, 471Penal Code, 1860 (IPC) — Section 120B, 465, 467, 469, 471
High Courts14 Feb 1985Allowed
Rajasthan State Road Transport Corporation Vs Bhagwani and Others
Rajasthan High Court · (1986) ACJ 369
High Courts12 Feb 1985
Sirehmal Nawalkha Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 47 CTR 182 : (1985) 156 ITR 714
Gift Tax Act, 1958 — Section 2, 4(1), 4(2)Income Tax Act, 1961 — Section 64Registration Act, 1908 — Section 17
High Courts11 Feb 1985Allowed
Mst. Badami Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 111 : (1985) 1 WLN 519
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 157, 167, 57Penal Code, 1860 (IPC) — Section 380, 447
High Courts08 Feb 1985
The State of Rajasthan Vs Hari Singh
Rajasthan High Court · (1985) RLW 607 : (1985) 1 WLN 594
Criminal Procedure Code, 1973 (CrPC) — Section 193, 32, 350, 395, 43Penal Code, 1860 (IPC) — Section 120B, 438
High Courts08 Feb 1985Dismissed
Babu Khan Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 114 : (1985) 1 WLN 500
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 110National Security Act, 1980 — Section 3
High Courts08 Feb 1985
Commissioner of Income Tax Vs Sukhlal Sohanlal
Rajasthan High Court · (1985) 47 CTR 209 : (1985) 153 ITR 221 : (1985) WLN 197
Income Tax Act, 1961 — Section 187(2)
High Courts08 Feb 1985
Assistant Commercial Taxes Officer Vs Anand Laxmichand and Another
Rajasthan High Court · (1985) 2 WLN 177
Rajasthan Sales Tax Act, 1994 — Section 12, 12(1)
High Courts07 Feb 1985
Commissioner of Income Tax Vs Rajasthan State Co-Operative Bank Ltd.
Rajasthan High Court · (1985) 22 TAXMAN 69
Income Tax Act, 1961 — Section 80P(2)(f), 81(5)
High Courts07 Feb 1985
Smt. Sabita Mohan Nagpal Vs The Commissioner of Income Tax
Rajasthan High Court · (1985) WLN 41
Income Tax Act, 1961 — Section 23, 24
High Courts05 Feb 1985Allowed
Nazir Khan Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 304
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 506
High Courts05 Feb 1985Allowed
Surja Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 244 : (1985) 1 WLN 604
Criminal Procedure Code, 1973 (CrPC) — Section 209, 226, 228, 278, 323Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts05 Feb 1985Allowed
S.K. Kakkar and Another Vs Yaswant Singh and Another
Rajasthan High Court · (1985) RLW 242 : (1985) 1 WLN 601
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 323, 380, 448, 504
High Courts05 Feb 1985
Mohammed Rafique Vs State of Rajasthan and Another
Rajasthan High Court · (1986) CriLJ 44 : (1985) RLW 208 : (1985) WLN 260
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 482
High Courts05 Feb 1985
Bhedi Lal Kapur Chand Vs State of Rajasthan and Another
Rajasthan High Court · (1985) 2 WLN 449
Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 14
High Courts04 Feb 1985
Johny Wilson Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 444 : (1985) 2 WLN 19
Criminal Procedure Code, 1973 (CrPC) — Section 436, 446, 446A, 447Penal Code, 1860 (IPC) — Section 376, 511