High Courts11 Mar 1985
Shakti Enterprises Vs Employees State Insurance Corporation
Rajasthan High Court · (1985) 2 WLN 360
Employees State Insurance Act, 1948 — Section 2, 40, 72, 75
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 30 of 36
High Courts11 Mar 1985Allowed
Suresh Chand Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 326
Criminal Procedure Code, 1973 (CrPC) — Section 438Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Mar 1985Allowed
Ajaib Singh and Co. Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 66
High Courts01 Mar 1985
L.Rs. of Om Prakash : Smt. Maya and Others Vs Mahendra Pal and Others
Rajasthan High Court · (1989) 2 ACC 202
Succession Act, 1925 — Section 306
High Courts28 Feb 1985Allowed
Miss Suraj Bhutra Vs High Court of Judicature for Rajasthan and Others
Rajasthan High Court · (1985) WLN 68
Constitution of India, 1950 — Article 14, 16, 311General Clauses Act, 1897 — Section 16
High Courts27 Feb 1985Dismissed
The University of Jodhpur Vs Mahendra Kewalia
Rajasthan High Court · (1985) WLN 31
High Courts27 Feb 1985
Asgarali Shabab and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1985) CriLJ 1982 : (1985) RLW 571 : (1985) 1 WLN 230
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts27 Feb 1985Allowed
Kewal Kumari and Another Vs The State of Rajasthan
Rajasthan High Court · (1985) 1 WLN 772
Constitution of India, 1950 — Article 14, 38, 39, 41, 43
High Courts26 Feb 1985
Smt. Parvati @ Kaushalya Vs Chhitarmal
Rajasthan High Court · AIR 1986 Raj 24 : (1985) RLW 352
Succession Act, 1925 — Section 283(1)
High Courts26 Feb 1985Allowed
S.L. Soni Vs Rajasthan State Mineral Development Corporation Ltd.
Rajasthan High Court · (1985) RLW 272 : (1985) 1 WLN 318
Constitution of India, 1950 — Article 12, 14, 15, 16, 226Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts25 Feb 1985
Smt. Parvati and Kaushlya Vs Chhitarmal
Rajasthan High Court · (1985) 2 WLN 263
Succession Act, 1925 — Section 283
High Courts23 Feb 1985
National Insurance Company Vs Shanti and Others
Rajasthan High Court · (1985) 2 ACC 39 : (1987) ACJ 588
Motor Vehicles Act, 1939 — Section 110A
High Courts23 Feb 1985
Ania Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 638
Penal Code, 1860 (IPC) — Section 75
High Courts22 Feb 1985Dismissed
Ganesh Ram Vs Collector and Others
Rajasthan High Court · (1985) WLN 90
Constitution of India, 1950 — Article 226
High Courts22 Feb 1985
Official Liquidator Vs Pusha Mal Narendra Kumar and Others
Rajasthan High Court · (1986) 1 WLN 148
COMPANIES ACT, 1956 — Section 446, 447, 529Provincial Insolvency Act, 1920 — Section 46
High Courts20 Feb 1985
Murari Lal Vs Gomati Devi and Others
Rajasthan High Court · (1985) 2 ACC 158 : (1986) ACJ 316
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Motor Vehicles Act, 1988 — Section 110D
High Courts19 Feb 1985
Tulsi Lal Manilal Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 154 ITR 665 : (1985) RLW 257 : (1985) 2 WLN 430
Income Tax Act, 1961 — Section 139, 143(3), 144, 146, 246(1)
High Courts19 Feb 1985Dismissed
Basant Rlymers, Alwar Vs State Chemical and Pharmaceuticals Corpn. of India Ltd. and Another
Rajasthan High Court · AIR 1986 Raj 1 : (1985) RLW 231 : (1985) 1 WLN 249
Contract Act, 1872 — Section 124, 126
High Courts15 Feb 1985Dismissed
S. Dangaich Vs Dr. Gayatri Vaish
Rajasthan High Court · (1986) WLN 542