High Courts09 Apr 1985Dismissed
Chand Khan and Another Vs Smt. Chand Bai
Rajasthan High Court · (1985) WLN 602
Criminal Procedure Code, 1973 (CrPC) — Section 482, 97
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 28 of 36
High Courts08 Apr 1985
The State of Rajasthan and Others Vs Duduwala and Company
Rajasthan High Court · (1985) RLW 548 : (1985) 1 WLN 715
Constitution of India, 1950 — Article 246, 254Mines Act, 1952 — Section 2Minimum Wages Act, 1948 — Section 2, 3, 31, 5, 7
High Courts06 Apr 1985
Food Corporation Of India Vs Manipal And Sons
Rajasthan High Court · (1985) 1 WLN 780
Evidence Act, 1872 — Section 91, 92, 93Food Corporations Act, 1964 — Section 3
High Courts06 Apr 1985Allowed
Vidya Sagar Rastogi Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 331
Penal Code, 1860 (IPC) — Section 304A
High Courts05 Apr 1985Allowed
Gopal Lal Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 342 : (1985) 1 WLN 175
Criminal Procedure Code, 1973 (CrPC) — Section 110, 111, 112, 113, 114Penal Code, 1860 (IPC) — Section 325, 451, 489A, 489B, 489C
High Courts05 Apr 1985Dismissed
Heera Nand Vs State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 382 : (1985) 2 WLN 272
Constitution of India, 1950 — Article 226
High Courts04 Apr 1985Allowed
Mahendra Kumar Vs Ganga Singh
Rajasthan High Court · (1985) WLN 171
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 210Penal Code, 1860 (IPC) — Section 167, 504
High Courts04 Apr 1985Dismissed
Rajasthan State Electricity Board Vs Shree Sadu Textiles Ltd.
Rajasthan High Court · (1985) WLN 112
Civil Procedure Code, 1908 (CPC) — Section 2, 80Electricity (Supply) Act, 1948 — Section 19, 76, 82Electricity Act, 1910 — Section 24, 25, 26, 36, 56
High Courts02 Apr 1985Dismissed
Bhagirath and Company Vs The State of Rajasthan
Rajasthan High Court · (1985) WLN 34
High Courts02 Apr 1985
Makbool Ahmed and Others Vs Bhura Lal and Others
Rajasthan High Court · (1986) ACJ 219 : AIR 1986 Raj 177 : (1987) 62 CompCas 447 : (1985) RLW 540 : (1985) 1 WLN 220
Motor Vehicles Act, 1939 — Section 110A, 95(1), 95(2)
High Courts02 Apr 1985Allowed
Hazarilal and Company Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 56
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Apr 1985Dismissed
K.N. Bhatnagar Vs Union of India (UOI)
Rajasthan High Court · (1985) RLW 263 : (1985) WLN 36
High Courts01 Apr 1985Dismissed
Sushil Kumar and Party and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 2 WLN 265
COMPANIES ACT, 1956 — Section 11, 4, 65, 70
High Courts29 Mar 1985
SUBEER SINGH TAMRA Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1987) 55 CTR 163 : (1987) 165 ITR 95
Income Tax Act, 1961 — Section 143, 256, 263
High Courts29 Mar 1985
COMMISSIONER OF INCOME TAX Vs HINDUSTAN ZINC LIMITED.
Rajasthan High Court · (1986) 50 CTR 222
Income Tax Act, 1961 — Section 254, 256
High Courts28 Mar 1985Allowed
Ashok Kumar Aggrwal Vs State of Rajasthan and Budh Prakash
Rajasthan High Court · (1985) 2 WLN 600
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Dowry Prohibition Act, 1961 — Section 4
High Courts28 Mar 1985Dismissed
State Vs Bansilal Chatarlal and Others
Rajasthan High Court · (1985) 2 WLN 283
Constitution of India, 1950 — Article 265
High Courts27 Mar 1985Dismissed
Bhajan Lal Vs Board of Revenue
Rajasthan High Court · (1985) RLW 641 : (1985) 2 WLN 659
High Courts27 Mar 1985
Ramnagar Cane and Sugar Co. Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (1987) 64 STC 96
Rajasthan Sales Tax Act, 1954 — Section 5(v)