High Courts27 Mar 1985Dismissed
State of Rajasthan Vs Radha Mohan
Rajasthan High Court · (1985) RLW 301 : (1985) 1 WLN 183
COURT ARCHIVE
Rajasthan High Court judgments, 1985
713 judgments · page 29 of 36
High Courts27 Mar 1985Dismissed
Ram Pratap Vs Smt. Manphool
Rajasthan High Court · (1985) 2 WLN 700
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts27 Mar 1985Allowed
Jugal Kishore Vs Ram Bux and Others
Rajasthan High Court · (1985) RLW 482 : (1985) 1 WLN 588
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1985Dismissed
Bheenmal Co-Operative Marketing Society Vs Sumerpur Co-operative Society
Rajasthan High Court · (1985) RLW 322 : (1985) 1 WLN 208
Rajasthan Co-operative Societies Act, 2001 — Section 137, 75
High Courts26 Mar 1985
COMMISSIONER OF Income Tax Vs GYAN PRAKASH GUPTA.
Rajasthan High Court · (1987) 54 CTR 69 : (1987) 165 ITR 501
Income Tax Act, 1961 — Section 142, 143, 147, 148, 153
High Courts25 Mar 1985Dismissed
Ganesh Ram Vs Collector and Others
Rajasthan High Court · (1985) RLW 329 : (1985) 1 WLN 591
Rajasthan Land Revenue Act, 1956 — Section 239
High Courts25 Mar 1985Allowed
Hazari Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 578
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306
High Courts25 Mar 1985Allowed
Hazarilal and Banwarilal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 221
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306
High Courts22 Mar 1985Allowed
Prem Chand Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 646
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Mar 1985Allowed
Swarup Singh and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1985) RLW 400 : (1985) 1 WLN 251
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Mar 1985Dismissed
Dr. C.P. Trivedi Vs University of Jodhpur
Rajasthan High Court · (1985) 2 WLN 290
Constitution of India, 1950 — Article 14, 16, 309, 311
High Courts19 Mar 1985Allowed
Sampati Lal and Others Vs Hari Singh and Others
Rajasthan High Court · (1985) 2 ACC 467 : AIR 1985 Raj 174 : (1985) RLW 220 : (1985) 1 WLN 641
Motor Vehicles Act, 1939 — Section 110ASuccession Act, 1925 — Section 306
High Courts19 Mar 1985
Ganpati Lal and Others Vs Hhri Singh and Others
Rajasthan High Court · (1986) 1 ACC 312
Succession Act, 1925 — Section 306
High Courts18 Mar 1985Dismissed
Mohammed Bux Vs Bashir Mohammed and Others
Rajasthan High Court · (1985) 2 WLN 665
High Courts15 Mar 1985Dismissed
Hasan Ali Vs Hafiz Mustak Ali
Rajasthan High Court · (1986) 2 WLN 1
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Mar 1985Dismissed
National Insurance Co. Ltd. Vs Narain Das Mehta and Others
Rajasthan High Court · (1986) ACJ 919 : (1986) WLN 335
Motor Vehicles Act, 1988 — Section 95
High Courts14 Mar 1985
Rajasthan State Road Transport Corporation and Another Vs Gyan Prakash Bhargava
Rajasthan High Court · (1985) 2 ACC 230 : (1985) ACJ 717
High Courts13 Mar 1985Allowed
The State of Rajasthan and Others Vs Shri Prageshwar Tiwari and Others
Rajasthan High Court · (1985) RLW 561 : (1985) 1 WLN 237
Constitution of India, 1950 — Article 216, 233Government of India Act, 1935 — Section 101, 296Representation of the People Act, 1951 — Section 86
High Courts13 Mar 1985
Ajeet Singh Vs The State
Rajasthan High Court · (1985) WLN 38
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts12 Mar 1985
COMMISSIONER OF WEALTH TAX Vs B. T. AGARWAL.
Rajasthan High Court · (1985) 49 CTR 52
Wealth Tax Act, 1957 — Section 4(1A), 5(1)(iv)