High Courts13 Nov 2009Dismissed
Narendra Singh Chhabra Vs Devishankar Sevita and Another
Rajasthan High Court · (2010) 1 WLN 228
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 5 of 60
High Courts13 Nov 2009Allowed
Sonraj Vs Jamat Raj
Rajasthan High Court · (2010) 1 WLN 62
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 5Transfer of Property Act, 1882 — Section 53
High Courts12 Nov 2009Allowed
Afajal Ahmed @ Mohd. Afajal Vs Chandra Prakash and Others
Rajasthan High Court · (2010) 1 RLW 891
High Courts12 Nov 2009Allowed
Mishri Vs State of Rajasthan
Rajasthan High Court · (2009) 11 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts12 Nov 2009Allowed
Gopal Vs R.S. Kothani and Another
Rajasthan High Court · (2011) 1 TAC 229
High Courts12 Nov 2009
Mishrya and Others Vs Prem Raj and Others
Rajasthan High Court · (2011) 1 TAC 561
High Courts12 Nov 2009
Pooni Vs Phool Singh and Others
Rajasthan High Court · (2011) 2 RLW 1278 : (2011) 1 TAC 579
Motor Vehicles Act, 1988 — Section 10(3), 14, 4(3), 7(2)
High Courts11 Nov 2009Dismissed
Mamta Kumari and Others Vs The Board of Section Education and Another
Rajasthan High Court · (2011) 1 RLW 241
Rajasthan Public Examination (Prevention of Unfair Means) Act, 1992 — Section 2, 3
High Courts11 Nov 2009Dismissed
Gokul Chand Vs Prabhu Dayal and Others
Rajasthan High Court · (2010) 1 WLN 73
Constitution of India, 1950 — Article 227
High Courts11 Nov 2009Allowed
Rohit Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 39
Constitution of India, 1950 — Article 14, 21, 226
High Courts11 Nov 2009Dismissed
Natioanl Insurance Company Ltd. Vs Shri Hanuman Ram and Others
Rajasthan High Court · (2010) 1 WLN 67
High Courts11 Nov 2009
Banwari Lal Vs Anand and Others
Rajasthan High Court · (2010) 1 WLN 27
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Constitution of India, 1950 — Article 226(3)
High Courts11 Nov 2009Dismissed
L.Rs. of Late Ujagar Singh and Another Vs Kartar Singh
Rajasthan High Court · AIR 2010 Raj 74 : (2010) 2 WLN 333
Limitation Act, 1963 — Article 136
High Courts11 Nov 2009Dismissed
State of Rajasthan and Others Vs Bahadur Ram
Rajasthan High Court · (2009) 11 RAJ CK 0008
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 379, 411, 420
High Courts10 Nov 2009Dismissed
Shahbuddin Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 11 RAJ CK 0085
Penal Code, 1860 (IPC) — Section 120B, 363, 376
High Courts10 Nov 2009Dismissed
Pradeep Kumar Saini Vs Seema and Others
Rajasthan High Court · (2010) 2 CivCC 677 : (2010) 2 Crimes 70 : (2010) 2 DMC 49 : (2010) 3 RCR(Civil) 930 : (2010) 3 RCR(Criminal) 897 : (2010) 3 RLW 2530 : (2010) 1 WLN 234
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)Penal Code, 1860 (IPC) — Section 406, 49A
High Courts10 Nov 2009Allowed
Gheesa Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 2 Crimes 65
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401General Clauses Act, 1897 — Section 27Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts10 Nov 2009
Mahaveer and Others Vs Sushila and Others
Rajasthan High Court · (2010) 2 RLW 1525 : (2010) 1 WLN 14
Motor Vehicles Act, 1988 — Section 147, 149
High Courts10 Nov 2009
Anit Kumar Sharma and Others Vs The Chief Engineer, Public Health and Engineering Department and Others
Rajasthan High Court · (2010) 1 WLN 82