High Courts09 Nov 2009Allowed
Surendra Singh Vs Smt. Geeta @ Sharda
Rajasthan High Court · (2010) 2 WLN 86
Constitution of India, 1950 — Article 21Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 6 of 60
High Courts09 Nov 2009Allowed
Prakash Saini and Another Vs Jogindra Singh and Others
Rajasthan High Court · (2009) 11 RAJ CK 0002
High Courts06 Nov 2009Allowed
Jai Singh Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 865 : (2010) 1 WLN 427
Constitution of India, 1950 — Article 243ZG
High Courts05 Nov 2009Dismissed
Banshi Lal Vs Smt. Kamla Devi
Rajasthan High Court · (2009) 11 RAJ CK 0080
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54, 3Rajasthan Colonisation Act, 1954 — Section 12 , 13
High Courts05 Nov 2009
Smt. Myadi through L.Rs. Vs Smt. Ratni through L.Rs.
Rajasthan High Court · (2010) 1 RLW 500 : (2010) 1 WLN 291
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Nov 2009
Baldev Singh and Others Vs Sate of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1547 : (2009) 3 SLR 299
Constitution of India, 1950 — Article 226(3)
High Courts05 Nov 2009Dismissed
Assistant Engineer (O and M), R.S.E.B. Vs Keshav Singh and Another
Rajasthan High Court · (2009) 11 RAJ CK 0014
Workmens Compensation Act, 1923 — Section 30, 4A(3)
High Courts05 Nov 2009Dismissed
Kalooram Vs Allanoor and Others
Rajasthan High Court · AIR 2010 Raj 144 : (2010) 2 CivCC 744 : (2010) 1 RLW 621 : (2009) 1 RLW 621
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts04 Nov 2009Allowed
Mohammad Ameen and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) 11 RAJ CK 0083
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Nov 2009Dismissed
Subhash Chand and Others Vs Rajasthan Rajya Sahkari Tilhan Utpadak Sangh Limited (Tilam Sangh) and Another
Rajasthan High Court · (2010) 2 LLJ 362
Payment of Bonus Act, 1965 — Section 22
High Courts04 Nov 2009Allowed
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 355
High Courts04 Nov 2009
Khalil Ahmed Vs The Rajasthan Financial Corporation and Others
Rajasthan High Court · (2010) 1 WLN 5
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, Order 39 Rule 1, Order 39 Rule 3, 151Limitation Act, 1963 — Section 5
High Courts04 Nov 2009
Kailash Narain Vs Shah Swaroop Narain
Rajasthan High Court · (2010) 3 RLW 2577
Civil Procedure Code, 1908 (CPC) — Section 100Companies Act, 1956 — Section 391, 394Constitution of India, 1950 — Article 227
High Courts03 Nov 2009Allowed
Mst. Ganwara Vs State of Rajasthan
Rajasthan High Court · (2009) 11 RAJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Nov 2009Allowed
Smt. Bhanwar Kanwar Vs State and Another
Rajasthan High Court · (2009) 11 RAJ CK 0077
High Courts03 Nov 2009Allowed
New India Assurance Co. Ltd. Vs Smt. Parmila Biswal and Others
Rajasthan High Court · (2010) 2 RLW 1354 : (2010) 1 WLN 31
Insurance Act, 1938 — Section 64VB
High Courts03 Nov 2009Dismissed
Hari Prasad Gupta Vs State and Others
Rajasthan High Court · (2009) 11 RAJ CK 0060
High Courts03 Nov 2009Allowed
Uttam Polypacks Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2010) 2 RLW 1305
State Capital Investment Subsidy Scheme For Industries, 1990 — Clause 5(b)
High Courts03 Nov 2009Dismissed
Jodhpur Woollen Mills Ltd. Vs Regional Director, ESI Corporation and Others
Rajasthan High Court · (2010) 2 RLW 1522
Employees State Insurance Act, 1948 — Section 82
High Courts30 Oct 2009Dismissed
R.R. Narpat Singh and Others Vs Yuv Raj Singh and Others
Rajasthan High Court · AIR 2010 Raj 15 : (2010) 2 RLW 1282 : (2010) 1 WLN 129
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23(1)(c)