High Courts26 Oct 2009Allowed
Chandra Bhan Singh Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0040
Rajasthan Panchayat Raj Prabodhak Service Rules, 1958 — Rule 13Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 13
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 8 of 60
High Courts26 Oct 2009Allowed
Smt. Papendra Kaur Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0025
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89
High Courts26 Oct 2009Allowed
Sunil Dhawan @ Sonu Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 95
High Courts24 Oct 2009Allowed
Kuldeep Kaur Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0039
High Courts24 Oct 2009Dismissed
Tulsi Das Vs Labu Ram and Others
Rajasthan High Court · (2009) 10 RAJ CK 0031
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 18 Rule 17, Order 18 Rule 27, Order 21 Rule 58
High Courts24 Oct 2009
Smt. Savitri Vs Pawan Kumar Sharma
Rajasthan High Court · (2010) 1 WLN 208
Hindu Marriage Act, 1955 — Section 13
High Courts23 Oct 2009Dismissed
Shyam Lal Sharma Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0102
High Courts23 Oct 2009Dismissed
Smt. Saroj Saini Vs Sri Kishan and Another
Rajasthan High Court · (2009) 10 RAJ CK 0101
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 32
High Courts23 Oct 2009Allowed
Geeta Devi and Another Vs Rajesh and Others
Rajasthan High Court · (2011) ACJ 279
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Oct 2009Dismissed
Smt. Yashbala Rathore and Others Vs State of Raj. and Others
Rajasthan High Court · (2009) 5 SLR 71 : (2010) 1 WLN 141
Constitution of India, 1950 — Article 226
High Courts23 Oct 2009Dismissed
Jaipur Metals and Electricals Ltd. Vs State and Others (Asth Ali)
Rajasthan High Court · (2010) 1 WLN 114
Constitution of India, 1950 — Article 12, 14, 16, 21, 226Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25HRajasthan Relief Undertakings (Special Provisions) Act, 1961 — Section 3(1)
High Courts23 Oct 2009Dismissed
Vijendra Kumar Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2009) 10 RAJ CK 0041
Penal Code, 1860 (IPC) — Section 143, 323, 325, 341Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17Scheduled Castes and Scheduled Tribes Act, 2009 — Section 3(1)
High Courts22 Oct 2009Dismissed
Ramesh Chand Jatav Vs State and Others
Rajasthan High Court · (2009) 10 RAJ CK 0095
High Courts22 Oct 2009
Durga @ Durgadas Vs Balkishan
Rajasthan High Court · (2009) 4 WLN 421
Civil Procedure Code, 1908 (CPC) — Section 100, 107, 151
High Courts22 Oct 2009Allowed
State Bank of India Vs Sharda Spuntex Pvt. Ltd.
Rajasthan High Court · AIR 2010 Raj 1 : (2010) 1 BC 562 : (2009) 4 WLN 385
Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 2Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 2, 34
High Courts22 Oct 2009Dismissed
Ramchandra @ Sriram and Another Vs Balkishan and Others
Rajasthan High Court · (2009) 4 WLN 397
Civil Procedure Code, 1908 (CPC) — Section 100, 107, 151
High Courts22 Oct 2009Allowed
Vimla Devi (Smt.) and Others Vs Managing Director and Others
Rajasthan High Court · (2011) ACJ 1348 : (2010) 2 RLW 1314
High Courts21 Oct 2009Allowed
Nand Kishore and Another Vs Smt. Vidhya Devi and Others
Rajasthan High Court · (2009) 10 RAJ CK 0100
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Oct 2009Allowed
Hem Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0097
Rajasthan Public Works Department (Buildings and Roads) Including Gardens, Irrigation, Water-Works and Ayurvedic Departments, Work-charged Employees Service Rules, 1964 — Rule 3
High Courts21 Oct 2009Dismissed
Oriental Insurance Company Vs Smt. Chammo Kanwar and Others
Rajasthan High Court · (2009) 10 RAJ CK 0096
Workmens Compensation Act, 1923 — Section 20, 22, 30