High Courts21 Oct 2009Allowed
Ramesh Chandra Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 85
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(10), 25(7), 27
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 9 of 60
High Courts20 Oct 2009Allowed
Ghanshyam Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 26
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13Rajasthan Municipalities Act, 1959 — Section 310
High Courts20 Oct 2009Allowed
Takhat Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 RLW 1596
Land Acquisition Act, 1894 — Section 54
High Courts20 Oct 2009Allowed
Jhuma and Others Vs Kamruddin and Others
Rajasthan High Court · (2010) 1 WLN 98
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3), 151Constitution of India, 1950 — Article 227
High Courts20 Oct 2009
Ekta Solanki (Smt.) Vs Johny Solanki
Rajasthan High Court · (2010) 1 WLN 108
Hindu Marriage Act, 1955 — Section 9
High Courts20 Oct 2009Allowed
Rajni Naruka (Smt. ) Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202Penal Code, 1860 (IPC) — Section 376
High Courts20 Oct 2009Dismissed
Jevan Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0002
High Courts15 Oct 2009Dismissed
Manohar Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 2 RLW 1381
Constitution of India, 1950 — Article 226(2)Penal Code, 1860 (IPC) — Section 376Ranbir Penal Code, 1989 — Section 376
High Courts15 Oct 2009Dismissed
Commercial Taxes Officer, Anti Evasion Vs Jain Plaster Industries
Rajasthan High Court · (2010) 2 RLW 1835 : (2009) 4 WLN 441
Rajasthan Sales Tax Act, 1994 — Section 86(2)
High Courts15 Oct 2009Dismissed
Shruti Synthetics Ltd. Vs Natraj Suitings Pvt. Ltd.
Rajasthan High Court · (2009) 10 RAJ CK 0032
Arbitration Act, 1940 — Section 20
High Courts15 Oct 2009Dismissed
Anil Solanki Vs Ila Solanki (Smt.) and Another
Rajasthan High Court · (2010) 5 RCR(Criminal) 772 : (2010) 3 RLW 2533
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 397(3), 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 24(3), 25(2), 31
High Courts15 Oct 2009
LRs. of Khayali Ram Vs Mahaveer Prasad
Rajasthan High Court · (2010) 2 RLW 1647 : (2010) 1 WLN 159
Civil Procedure Code, 1908 (CPC) — Section 100Penal Code, 1860 (IPC) — Section 341, 427, 447
High Courts14 Oct 2009Dismissed
Kera Ram and Another Vs Mohan Lal and Others
Rajasthan High Court · (2010) 2 CivCC 183 : (2010) 2 RLW 1504 : (2009) 4 WLN 446
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Oct 2009Allowed
Hanuman Singh Vishnoi Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 33
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13, 19, 3
High Courts13 Oct 2009Allowed
Union of India (UOI) Vs Ramawatar and Others
Rajasthan High Court · (2010) 2 RLW 1202
Land Acquisition Act, 1894 — Section 18
High Courts13 Oct 2009
Bharat H. Shah Vs State of Rajasthan
Rajasthan High Court · (2009) 10 RAJ CK 0068
Constitution of India, 1950 — Article 21Drugs and Cosmetics Act, 1940 — Section 10, 17B, 18A, 18B, 22Penal Code, 1860 (IPC) — Section 120B, 420
High Courts13 Oct 2009Allowed
Madan Lal and Others Vs Narendra Kumar and Another
Rajasthan High Court · (2010) 1 CivCC 77 : (2010) 7 RCR(Civil) 591 : (2010) 1 WLN 111
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Oct 2009
Prakash Chand Mehala Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0026
High Courts12 Oct 2009Allowed
Mahaveer Prasad Soni Vs The State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0099
High Courts12 Oct 2009Dismissed
Chothilal Vs Moorti Kaila Deviji
Rajasthan High Court · (2010) 1 WLN 45
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Transfer of Property Act, 1882 — Section 106 , 106(1)