High Courts07 Oct 2009Allowed
Smt. Ganga Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0071
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 11 of 60
High Courts07 Oct 2009Allowed
Gautam Joshi Vs RSRTC and Others
Rajasthan High Court · (2009) 4 WLN 169
Rajasthan State Road Transport Corporation Employees Service Regulations, 1965 — Regulation 117
High Courts07 Oct 2009Allowed
Shankarlal Balai Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 WLN 166
High Courts07 Oct 2009Allowed
Smt. Pari Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1124 : (2010) 1 WLN 92
Industrial Disputes Act, 1947 — Section 17
High Courts07 Oct 2009
Firangi Lal Ramjidas Vs Jhanwar Lal
Rajasthan High Court · (2010) 1 WLN 84
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts07 Oct 2009Allowed
Mahendra Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0036
High Courts07 Oct 2009Dismissed
Sangam Sales Agency Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 1 Crimes 635
Criminal Procedure Code, 1973 (CrPC) — Section 360Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Oct 2009
Samay Singh Gurjar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0008
Constitution of India, 1950 — Article 16
High Courts06 Oct 2009
ESL India Limited Vs Secure Meters Limited
Rajasthan High Court · (2009) 10 RAJ CK 0005
Companies Act, 1956 — Section 391
High Courts05 Oct 2009
Jaiwanti Gahija (Smt.) Vs Ashok Kumar Sharma
Rajasthan High Court · (2010) 1 WLN 100
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Oct 2009Allowed
Shankar Singh Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 WLN 161
High Courts05 Oct 2009Allowed
Anil Nayak (Pilani) Vs State and Others
Rajasthan High Court · (2009) 10 RAJ CK 0078
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2), 3(3)Rajasthan Prevention of Anti-social Activities Act, 2006 — Section 3(1)
High Courts05 Oct 2009Dismissed
Smt. Badami Bai Vs AVVN Ltd. and Others
Rajasthan High Court · (2010) 1 WLN 418
High Courts05 Oct 2009Allowed
Chiman Lal Middha Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1839
Arbitration and Conciliation Act, 1996 — Section 11, 13, 16Constitution of India, 1950 — Article 136, 227
High Courts05 Oct 2009Allowed
Riyazuddin Usmani Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 4 WLN 120
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts05 Oct 2009Dismissed
Smt. Balveer Kaur Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2009) 10 RAJ CK 0059
High Courts05 Oct 2009Dismissed
Movika Pharmaceuticals and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 10 RAJ CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 19, 34
High Courts05 Oct 2009Dismissed
Badri Narayan Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 10 RAJ CK 0023
Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Oct 2009Dismissed
Shri Prabhatiya Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0022
Penal Code, 1860 (IPC) — Section 147, 149, 379, 427, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts05 Oct 2009Allowed
Pramod Kumar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0001