High Courts30 Oct 2009Allowed
Gurmeet Singh Bagga Vs State of Rajasthan and Another
Rajasthan High Court · (2010) CriLJ 1886
Criminal Procedure Code, 1973 (CrPC) — Section 208, 226
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 7 of 60
High Courts30 Oct 2009Allowed
Sayed Arshad Ali Naqvi Vs State and Others
Rajasthan High Court · (2010) 1 WLN 187
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts29 Oct 2009
Kishan Abhichandani Vs Raj. Rajya Vidhyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0092
Rajasthan State Electricity Board Employees Services Regulations, 1964 — Regulation 27
High Courts29 Oct 2009
Takhat Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 10 RAJ CK 0073
Land Acquisition Act, 1894 — Section 54
High Courts29 Oct 2009Allowed
Superintending Engineer, Jodhpur Vidhyut Vitran Nigam Ltd. and Another Vs Raghuveer and Others
Rajasthan High Court · (2009) 10 RAJ CK 0072
Workmens Compensation Act, 1923 — Section 30
High Courts29 Oct 2009Allowed
Union of India (UOI) Vs Somnath Gupta
Rajasthan High Court · (2010) 2 RLW 1634
Arbitration Act, 1940 — Section 39
High Courts29 Oct 2009Dismissed
Narayan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0043
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 379, 420
High Courts29 Oct 2009Allowed
Sher Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 10 RAJ CK 0027
Rajasthan Co-operative Societies Rules, 1966 — Rule 41
High Courts28 Oct 2009Dismissed
Vallabh Das Sanadhya Vs Brijkanya and Others
Rajasthan High Court · (2009) 10 RAJ CK 0105
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 3, Order 41 Rule 1
High Courts28 Oct 2009Allowed
Harbans Lal Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0093
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(2)Rajasthan Service Rules, 1951 — Rule 54
High Courts28 Oct 2009Dismissed
Ram Prasad Meena Vs State and Others
Rajasthan High Court · (2009) 10 RAJ CK 0057
High Courts28 Oct 2009Dismissed
Ajmal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1482 : (2009) 4 WLN 499
Rajasthan Tenancy Act, 1955 — Section 17
High Courts28 Oct 2009Allowed
Ex. Constable Papu Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 10 RAJ CK 0042
Border Security Force Act, 1968 — Section 117, 14, 17, 46, 64Border Security Force Rules, 1969 — Rule 159, 43Constitution of India, 1950 — Article 226
High Courts27 Oct 2009Allowed
Rajamiyan Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0094
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(9), 18
High Courts27 Oct 2009Dismissed
Om Prakash Saini Vs Smt. Ganga Devi Mathur and Others
Rajasthan High Court · (2009) 10 RAJ CK 0058
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 109
High Courts27 Oct 2009
Hanumana Ram Vs State of Rajasthan
Rajasthan High Court · (2009) 10 RAJ CK 0034
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts27 Oct 2009Allowed
Heera Lal Vs The State of Rajasthan
Rajasthan High Court · (2009) 3 SLR 375 : (2010) 1 WLN 206
High Courts27 Oct 2009Allowed
Deendayal Vs The State of Rajasthan
Rajasthan High Court · (2010) 1 WLN 209
High Courts26 Oct 2009Dismissed
Ram Niwas Vs State of Rajasthan
Rajasthan High Court · (2009) 10 RAJ CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 482