High Courts04 Jan 2019Disposed Off

Govind And Ors Vs State

Rajasthan High Court · (2019) 01 RAJ CK 0049

Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 324Code Of Criminal Procedure, 1973 — Section 389
High Courts04 Jan 2019Dismissed

Manish Chandak Vs Pukharaj And Ors

Rajasthan High Court · (2019) 01 RAJ CK 0045

Rajasthan Tenancy Act, 1955 — Section 10, 88, 90, 92, 151, 188Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 227
High Courts04 Jan 2019Allowed

Rekha Choudhary Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0035

Indian Penal Code, 1860 — Section 34, 120B, 201, 307, 323, 326Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Jan 2019Dismissed

Rathi Steel & Power Limited Vs Raj Lime Product

Rajasthan High Court · (2019) 01 RAJ CK 0032

Arbitration And Conciliation Act, 1996 — Section 7, 7(3), 7(4), 7(4)(c), 8, 8(1), 8(2), 13, 16, 34, 37Code Of Civil Procedure, 1908 — Section 37Indian Contract Act, 1972 — Section 29