High Courts03 Jan 2019Dismissed
State Of Rajasthan And Ors Vs Manoj Kumar
Rajasthan High Court · (2019) 01 RAJ CK 0027
Birth And Death Registration Act, 1969 — Section 12, 17Birth And Death Registration Rules, 2000 — Rule 8
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 110 of 111
High Courts03 Jan 2019Allowed
Secretary Vs Labour Court Bhilwara And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0026
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Jan 2019Dismissed
Leela Devi And Ors Vs Board Of Revenue And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0025
Constitution Of India, 1950 — Article 227
High Courts03 Jan 2019Disposed Off
Gheesa Lak Khatik Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0024
High Courts03 Jan 2019Dismissed
Sonu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0023
High Courts03 Jan 2019Allowed
Indra Kumar Rawal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0022
High Courts03 Jan 2019Allowed
Rao Sulochana Kumari Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0021
High Courts03 Jan 2019Dismissed
Surendra Singh Charan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0020
Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 16, 17
High Courts03 Jan 2019Dismissed
Gous Mohd Vs Secretary, Local Self Department And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0019
High Courts03 Jan 2019Allowed
Doshion Private Limited Vs Hindustan Zinc Limited And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0018
Arbitration And Conciliation Act, 1996 — Section 14, 17Arbitration And Conciliation (Amendment) Act, 2015 — Section 11(14), 14(1)(a)
High Courts03 Jan 2019Allowed
Madan Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366
High Courts03 Jan 2019
Budha Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts03 Jan 2019Allowed
Kishore Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 233, 482
High Courts03 Jan 2019
Mukesh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0014
Indian Penal Code, 1860 — Section 323, 326, 354, 452, 504Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2019Dismissed
Rakesh Kumar Mehara Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0238
High Courts02 Jan 2019Dismissed
Monu Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0237
High Courts02 Jan 2019Disposed Off
Jitendra Jangid Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0236
High Courts02 Jan 2019Dismissed
Ms.Kiran Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0235
High Courts02 Jan 2019Dismissed
Sagarmal Verma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0234
Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 286, 286(i)
High Courts02 Jan 2019Disposed Off
Adarsh Kishore Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0233