High Courts13 Dec 2019Disposed Of
Vardaram And Ors Vs Mohan Lal And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0071
Rajasthan Tenancy Act, 1955 — Section 212, 230, 251, 251A
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 3 of 111
High Courts13 Dec 2019Allowed
Baldev Singh @ Debu Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0070
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18C, 21, 22, 27B2, 29Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts13 Dec 2019Allowed
Bhepa Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 457, 482
High Courts13 Dec 2019Allowed
Kumar Priyanshu @ Aklavya Singh Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0068
Indian Penal Code, 1860 — Section 376(2)(N), 384, 419, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Dec 2019Allowed
Mankala Sai Krishna Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0067
Indian Penal Code, 1860 — Section 120B, 402, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Dec 2019Allowed
Raju @ Rajesh Kumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0066
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 25, 60
High Courts12 Dec 2019Disposed Of
Obelisk Composite Technology Llp Vs Union Of India And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0065
Central Goods And Service Tax Act, 2017 — Section 140, 140(3)Central Goods And Services Tax (CGST) Rules, 2017 — Rule 117, 117(1A)
High Courts12 Dec 2019Allowed
Mukut Rajyalaxmi And Ors Vs Dr. Jitendra Singh
Rajasthan High Court · (2019) 12 RAJ CK 0064
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 2 Rule 2, Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts12 Dec 2019Dismissed
Pyara Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0063
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts12 Dec 2019Dismissed
Guman Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0062
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts12 Dec 2019Allowed
Sita Ram Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0061
Indian Penal Code, 1860 — Section 120B, 147, 149, 201, 302, 323, 341, 342, 364, 396Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Dec 2019Dismissed
Babbloo @ Honey Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0060
Indian Penal Code, 1860 — Section 363, 366KA, 376(2)JHProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161, 439
High Courts12 Dec 2019Allowed
Rajkumar Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0059
Indian Penal Code, 1860 — Section 323, 341, 376, 379, 384, 427, 452, 500Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Dec 2019Allowed
Ramesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0058
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(12)(2), 5A, 14A(2)Indian Penal Code, 1860 — Section 366, 376
High Courts12 Dec 2019Allowed
Raju Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0057
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 143, 307, 323, 325, 341
High Courts11 Dec 2019Allowed
Kailash @ Kailash Chandra Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0041
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 32A, 37Code Of Criminal Procedure, 1973 — Section 389
High Courts11 Dec 2019Dismissed
Jarin Huma And Ors Vs Anil Purohit And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 340Land Revenue Act, 1956 — Section 90B
High Courts11 Dec 2019Dismissed
Vaga Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0038
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 216, 397, 401, 482Indian Penal Code, 1860 — Section 109, 186, 307, 332, 353, 427Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(1)(S)
High Courts11 Dec 2019Allowed
Kishor Kumar Khayani Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0037
Code Of Criminal Procedure, 1973 — Section 451, 482
High Courts11 Dec 2019Dismissed
Sandeep @ Duggl Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37, 42, 50Code Of Criminal Procedure, 1973 — Section 439