High Courts05 Dec 2019Allowed
Vaseem @ Golu And Ors Vs State, Through Pp
Rajasthan High Court · (2019) 12 RAJ CK 0127
Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 5 of 111
High Courts05 Dec 2019Allowed
Harjinder Singh Vs State, Through Pp
Rajasthan High Court · (2019) 12 RAJ CK 0126
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Poonaram @ Poonamchand Vs State, Through Pp
Rajasthan High Court · (2019) 12 RAJ CK 0125
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Railways Act, 1989 — Section 160(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Hari Singh And Ors Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2019) 12 RAJ CK 0124
Indian Penal Code, 1860 — Section 120B, 307, 323, 392, 395Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Usman Vs State, Through P.p.
Rajasthan High Court · (2019) 12 RAJ CK 0123
Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Mahendra Singh Inda Vs State, Through P.p.
Rajasthan High Court · (2019) 12 RAJ CK 0122
Indian Penal Code, 1860 — Section 279, 304, 337, 338Code Of Criminal Procedure, 1973 — Section 439Motor Vehicles Act, 1988 — Section 183, 184, 185
High Courts05 Dec 2019Allowed
Narsi Ram And Ors Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2019) 12 RAJ CK 0121
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 342, 364A, 365, 387, 395Information Technology Act, 2000 — Section 66ECode Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Mala Ram And Ors Vs Mohan Ram And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0120
Motor Vehicles Act, 1988 — Section 166, 140, 147
High Courts05 Dec 2019Dismissed
State of Rajasthan And Ors Vs M/s M.M.C. Projects (India) Pvt. Ltd. And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0119
Limitation Act, 1963 — Section 5, 14, 17Arbitration and Conciliation Act, 1996 — Section 29(2), 33, 34, 34(2), 34(3)
High Courts05 Dec 2019Dismissed
Commissioner of Income Tax, T.D.S., Jaipur Vs M/s Girnar Software Pvt. Ltd.
Rajasthan High Court · (2019) 12 RAJ CK 0118
High Courts05 Dec 2019Allowed
Mohammed Alim Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0117
Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 16Constitution of India, 1950 — Article 32, 226, 227
High Courts05 Dec 2019Allowed
Tej Singh And Ors Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0035
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Disposed Of
Gul Mohammed And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0017
Rajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15, 88, 188, 212Rajasthan Land Revenue Act, 1956 — Section 125, 136
High Courts05 Dec 2019Allowed
Mohd. Ashfaque Ahmed Vs Mahesh Chandra
Rajasthan High Court · (2019) 12 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 143A
High Courts04 Dec 2019Dismissed
Dr. Chandrajeet Singh Chandel Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0116
High Courts04 Dec 2019Disposed Of
Sunita And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0115
High Courts04 Dec 2019Dismissed
Mukesh Kumar Vs Rajasthan University Of Health And Science And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0114
High Courts04 Dec 2019Allowed
Jaya Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 389
High Courts04 Dec 2019Allowed
Mustaffa Sheik Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0014
Indian Penal Code, 1860 — Section 34, 143, 149, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 389