High Courts04 Dec 2019Disposed Of
Banwari Lal And Ors Vs Director (Primary Education), Bikaner And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0013
Rajasthan Education Subordinate Service Rules, 1971 — Rule 21, 21
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 6 of 111
High Courts04 Dec 2019Dismissed
Subhash Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0012
Indian Penal Code, 1860 — Section 376(2)(I)(N), 450, 458Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5(L), 6Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Dec 2019Disposed Of
Mahipal Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0056
Constitution Of India, 1950 — Article 226
High Courts03 Dec 2019Dismissed
Satish Kumar Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0055
Rajasthan Municipalities Act, 2009 — Section 3, 3(1)(iii), 6(1), 6(3), 9, 10, 11(2), 320General Clauses Act, 1897 — Section 14Rajasthan Municipal (Elections) Rules, 1994 — Rule 3
High Courts03 Dec 2019Dismissed
Brij Bala Pareek Vs Rent Tribunal, Alwar (Rajasthan) And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0054
Rajasthan Rent Control Act, 2001 — Section 11Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227
High Courts03 Dec 2019Dismissed
Fajru And Ors Vs Nasru And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0053
Code Of Civil Procedure, 1908 — Section 100
High Courts03 Dec 2019Dismissed
Bharat Singh Rathor Vs Sheena Kanwar Daughter
Rajasthan High Court · (2019) 12 RAJ CK 0052
Hindu Marriage Act, 1955 — Section 5, 12, 12(2)(a)
High Courts03 Dec 2019Disposed Of
Lovkesh Kumar Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0011
High Courts03 Dec 2019Disposed Of
Rajendra Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0010
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Dec 2019Disposed Of
Govind Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0009
High Courts03 Dec 2019Allowed
Mohammad Hussain Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 397, 401, 452
High Courts03 Dec 2019Allowed
Shankar Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 397, 401, 457
High Courts03 Dec 2019Dismissed
Vikash @ Vicky And Ors Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0005
Indian Penal Code, 1860 — Section 305, 306, 354A, 506Protection Of Children from Sexual Offence Act, 2012 — Section 11, 12Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Dec 2019Allowed
Kan Singh Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0004
Indian Penal Code, 1860 — Section 342, 354Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Dec 2019Dismissed
Union Of India Vs M/s Hindustan Zinc Ltd.
Rajasthan High Court · (2019) 12 RAJ CK 0003
Finance Act, 1994 — Section 64(4)(c), 67CENVAT credit Rules, 2004 — Rule 4(7), 9
High Courts03 Dec 2019Dismissed
Amarchand @ Raghunathdas Ji Vs Salagram
Rajasthan High Court · (2019) 12 RAJ CK 0002
Code Of Civil Procedure, 1908 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 27, Order 43 Rule 1
High Courts03 Dec 2019Allowed
State Of Rajasthan And Ors Vs Barmer Golden Transport Company
Rajasthan High Court · (2019) 12 RAJ CK 0001
Arbitration And Conciliation Act, 1996 — Section 34, 39
High Courts02 Dec 2019Allowed
Prabhu Dayal Soni Vs Sheela Devi And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0051
Land Revenue Act, 1956 — Section 128, 131Rajasthan Tenancy Act, 1955 — Section 212
High Courts02 Dec 2019Dismissed
Anandi Lal Vs Ratan Lal And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0050
Code Of Civil Procedure, 1908 — Section 96, Order 1 Rule 10