CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2019

2,216 judgments · page 8 of 111

High Courts20 Nov 2019Allowed

Mahendra Kathat Vs State

Rajasthan High Court · (2019) 11 RAJ CK 0027

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439Motor Vehicles Act, 1988 — Section 133
Read judgment
High Courts19 Nov 2019Allowed

Soji Bagariya And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 11 RAJ CK 0030

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 143, 323, 332, 333, 341, 353
Read judgment
High Courts19 Nov 2019Allowed

Jabru Ram Vs State Of Rajasthan

Rajasthan High Court · (2019) 11 RAJ CK 0025

Indian Penal Code, 1860 — Section 376, 376(2)(i), 511Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 437AProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 7, 8
Read judgment
High Courts18 Nov 2019Dismissed

Bheru Lal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 11 RAJ CK 0026

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 216, 397, 401, 482Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226
Read judgment
High Courts15 Nov 2019

Richa Agrawal Vs Union Of India

Rajasthan High Court · (2019) 11 RAJ CK 0039

Probation Of Offenders Act, 1958 — Section 4(1), 5, 12,Passport Act, 1967 — Section 6(2)(e), 7Indian Penal Code, 1860 — Section 279, 337, 338
Read judgment