High Courts11 Nov 2019Dismissed
Mohsin And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 366
COURT ARCHIVE
Rajasthan High Court judgments, 2019
2,216 judgments · page 9 of 111
High Courts11 Nov 2019Dismissed
Anju Devi Vs Trilochan Prasad Bansal And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0019
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 36, Order 21 Rule 97
High Courts08 Nov 2019Disposed Of
Priyanka Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0088
Code Of Criminal Procedure, 1973 — Section 164, 482
High Courts08 Nov 2019
Iffco-Tokio General Insurance Co Ltd Vs Hansraj And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0087
Motor Vehicles Act, 1988 — Section 173Limitation Act, 1963 — Section 5
High Courts08 Nov 2019Disposed Of
Krishna Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0017
Rajasthan Civil Services (Revised Pay Scale) Rules, 2008— Rule 3, 14Constitution Of India, 1950 — Article 14, 16
High Courts07 Nov 2019Dismissed
Mangilal Soni Vs Suresh Chandra Swarnkar
Rajasthan High Court · (2019) 11 RAJ CK 0086
Specific Relief Act, 1963 — Section 28Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 21 Rule 32, Order 21 Rule 34
High Courts07 Nov 2019Allowed
Pargat Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0085
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Nov 2019Allowed
Appeal And Ors Vs State And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0083
Indian Penal Code, 1860 — Section 341, 395
High Courts07 Nov 2019Allowed
Ravi Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0082
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 427(1), 482Indian Penal Code, 1860 — Section 365, 379, 392, 395
High Courts07 Nov 2019Disposed Of
Prakash Chandra And Ors Vs Union Of India And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0081
National Highways Act, 1956 — Section 3A, 3D, 8BControl Of National Highways (Land & Traffic) Act, 2002 — Section 26Constitution Of India, 1950 — Article 226(3)
High Courts07 Nov 2019Dismissed
New India Assurance Company Limited And Ors Vs Jubeda Bano And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0080
Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 172, 173
High Courts07 Nov 2019Dismissed
United India Insurance Company Limited, Regional Office Vs Narayani And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0079
Legal Services Authority Act, 1987 — Section 22C
High Courts07 Nov 2019Allowed
Pappu Singh And Ors Vs Prahlad And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0078
Transfer Of Property Act 1882 — Section 54, 55, 55(4)(b)Contract Act, 1872 — Section 20Evidence Act, 1872 — Section 92
High Courts07 Nov 2019Allowed
Hari Singh Vs Deputy Conservator
Rajasthan High Court · (2019) 11 RAJ CK 0066
Limitation Act, 1963 — Section 5
High Courts07 Nov 2019Dismissed
Latoor Lal Meghwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0065
Rajasthan (Regulation Of Appointments to Public Services And Rationalisation Of Staff) Act, 1999 — Section 9Work Charge Employees Service Rules, 1964 — Rule 2
High Courts07 Nov 2019Allowed
Savitri Girls College, Ajmer And Ors Vs Shakuntala Tanwar Shakuntala Tanwar And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0064
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 21
High Courts07 Nov 2019Dismissed
Sawai Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0063
Indian Penal Code, 1860 — Section 34, 143, 148, 149, 302, 307, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Nov 2019Allowed
Om Prakash Jangid Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0062
Indian Penal Code, 1860 — Section 302, 328Code Of Criminal Procedure, 1973 — Section 311, 313, 437A
High Courts07 Nov 2019Disposed Of
State Of Rajasthan And Ors Vs Santra Devi
Rajasthan High Court · (2019) 11 RAJ CK 0018
Limitation Act, 1963 — Section 5
High Courts06 Nov 2019Disposed Of
Suresh Kumar Kharadi And Ors Vs State Of Rajasthan, And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0061
Rajasthan Civil Services (Revised Pay Scale) Rules, 2008 — Section 3, 14Constitution Of India, 1950 — Article 14, 16