COURT ARCHIVE

Rajasthan High Court judgments, 2019

2,216 judgments · page 11 of 111

High Courts05 Nov 2019Allowed

District Cricket Association Hanumangarh And Ors Vs Principal Secretary And Ors

Rajasthan High Court · (2019) 11 RAJ CK 0005

Rajasthan Sports (Registration, Recognition And Regulation Of Associations) Act, 2005 — Section 8(1)(b), 8(b), 23, 35

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High Courts04 Nov 2019Dismissed

M/s Sun City Project Pvt. Ltd Vs Jaipur Development Authority

Rajasthan High Court · (2019) 11 RAJ CK 0056

Land Revenue Act, 1956 — Section 90BJaipur Development Authority Act, 1982 — Section 25, 25(3), 54Rajasthan Industrial Areas Allotment Rules, 1959 — Rule 14, 14(1)

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High Courts04 Nov 2019Dismissed

Rajasthan State Road Corporation And Ors Vs Suresh Agarwal

Rajasthan High Court · (2019) 11 RAJ CK 0055

Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 16Constitution Of India, 1950 — Article 226

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High Courts01 Nov 2019

Shikha Rathore Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 11 RAJ CK 0054

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High Courts01 Nov 2019Disposed Of

Anita Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 11 RAJ CK 0053

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High Courts01 Nov 2019Dismissed

Devendra Singh Faujdar Vs Arushi Ajay Malik, District Collector And Ors

Rajasthan High Court · (2019) 11 RAJ CK 0052

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High Courts01 Nov 2019Dismissed

Chhagan Ram And Anr Vs Union Of India

Rajasthan High Court · (2019) 11 RAJ CK 0045

Motor Vehicles Act, 1988 — Section 173

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High Courts01 Nov 2019Dismissed

Mukesh Vs Rekha @ Rukmani

Rajasthan High Court · (2019) 11 RAJ CK 0044

Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125

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High Courts01 Nov 2019Allowed

Rajendra Singh Vs State

Rajasthan High Court · (2019) 11 RAJ CK 0043

Indian Penal Code, 1860 — Section 34, 302, 341Code Of Criminal Procedure, 1973 — Section 439

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High Courts01 Nov 2019Disposed Of

Jodhpur Truck Pvt. Ltd Vs Union Of India And Ors

Rajasthan High Court · (2019) 11 RAJ CK 0041

Central Goods And Service Tax Act, 2017 — Section 140, 140(8)Central Goods And Service Tax Rules, 2017 — Rule 117(1), 117(1A)Cenvat Credit Rules, 2004 — Rule 3(7)

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High Courts01 Nov 2019Dismissed

Municipal Council, Jaisalmer And Ors Vs Tulsiram

Rajasthan High Court · (2019) 11 RAJ CK 0040

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High Courts01 Nov 2019Allowed

Dr. Virendra Kumar Khatri Vs State Of Rajasthan

Rajasthan High Court · (2019) 11 RAJ CK 0004

Rajasthan Civil Services (Pension) Rules, 1996 — Rule 50, 50(1), 50(2)

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High Courts01 Nov 2019Allowed

Premaram Vs State Of Rajasthan

Rajasthan High Court · (2019) 11 RAJ CK 0003

Code Of Criminal Procedure, 1973 — Section 397, 401, 457

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High Courts01 Nov 2019Allowed

Kansara Rushit Vs State

Rajasthan High Court · (2019) 11 RAJ CK 0002

Code Of Criminal Procedure, 1973 — Section 457, 482

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High Courts01 Nov 2019Allowed

Dinesh Kumar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 11 RAJ CK 0001

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 409, 467, 468, 471

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High Courts30 Oct 2019Allowed

Asad Ali Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 10 RAJ CK 0081

Indian Penal Code, 1860 — Section 34, 302, 304, 307Arms Act, 1959 — Section 4, 25

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High Courts24 Oct 2019Dismissed

Ashok Kumar Mehta Vs Bank Of Baroda And Ors

Rajasthan High Court · (2019) 10 RAJ CK 0082

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18Constitution Of India, 1950 — Article 226

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High Courts24 Oct 2019Partly Allowed