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Rajasthan High Court judgments, 2019

2,216 judgments · page 12 of 111

High Courts23 Oct 2019Dismissed

Amin Vs State Of Rajasthan

Rajasthan High Court · (2019) 10 RAJ CK 0083

Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 164, 313
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High Courts23 Oct 2019Allowed

Akshay Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 10 RAJ CK 0078

Indian Penal Code, 1860 — Section 363, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
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High Courts23 Oct 2019Allowed

Mahendra Kumar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 10 RAJ CK 0077

Indian Penal Code, 1860 — Section 377Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
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High Courts23 Oct 2019Allowed

Vimla Devi Vs State

Rajasthan High Court · (2019) 10 RAJ CK 0076

Indian Penal Code, 1860 — Section 120B, 379, 384, 447Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(VA), 14(A)(2)
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High Courts23 Oct 2019Allowed

Anand Kumar Vs State Of Rajasthan

Rajasthan High Court · (2019) 10 RAJ CK 0075

Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
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High Courts22 Oct 2019Allowed

Dr. B.R. Soni And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 10 RAJ CK 0085

Rajasthan Sports (Registration, Recognition And Regulation Of Associations) Act, 2005 — Section 16, 23, 23(c), 23(1), 23(1)(c), 35Rajasthan Sports Rules, 2004 — Rule 8, 8(1), 8(2)Constitution Of India, 1950 — Article 226
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High Courts18 Oct 2019Disposed Of

Indraj Vs State Of Rajasthan

Rajasthan High Court · (2019) 10 RAJ CK 0070

Indian Penal Code, 1860 — Section 34, 307, 325, 447Code Of Criminal Procedure, 1973 — Section 389
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High Courts18 Oct 2019Allowed

Iliyas Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 10 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 147, 148, 149, 302, 307, 323, 325, 341, 447Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
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