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Rajasthan High Court judgments, 2019

2,216 judgments · page 4 of 111

High Courts10 Dec 2019Allowed

Jeevan Lal @ Javan Vs State

Rajasthan High Court · (2019) 12 RAJ CK 0044

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 366, 120B, 342, 366, 376
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High Courts10 Dec 2019Allowed

Alladita @ Chane Khan @ Shan Khan Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0042

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Code Of Criminal Procedure, 1973 — Section 161
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High Courts09 Dec 2019Allowed

Rajendra Choudhary Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0133

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7,7A, 8Indian Penal Code, 1860 — Section 120B
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High Courts09 Dec 2019Allowed

Hadmat Singh Vs State

Rajasthan High Court · (2019) 12 RAJ CK 0022

Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 439
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High Courts09 Dec 2019Allowed

Pawan Kumar @ Ramdarshan Vs State

Rajasthan High Court · (2019) 12 RAJ CK 0021

Indian Penal Code, 1860 — Section 323, 341, 354(a), 363, 366, 376(3), 511Code Of Criminal Procedure, 1973 — Section 161, 164, 439Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6
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High Courts09 Dec 2019Allowed

Amit @ Sonu Vs State

Rajasthan High Court · (2019) 12 RAJ CK 0020

Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Code Of Criminal Procedure, 1973 — Section 161, 164, 439Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6
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High Courts05 Dec 2019Allowed

Sanjay Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0129

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
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