High Courts07 Jun 1978Dismissed

Aladeen Vs The State of Rajasthan

Rajasthan High Court · (1982) RLW 642 : (1978) WLN 546

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts09 May 1978

Moti Lal and Others Vs Shri Krishna

Rajasthan High Court · (1978) WLN 172

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 12Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts05 May 1978Dismissed

Executive Engineer, R.C.P. Vs Smt. Rukman

Rajasthan High Court · (1979) ACJ 73 : (1978) RLW 264

Constitution of India, 1950 — Article 226Rajasthan Workmens (Costs and Fees) Rules, 1959 — Rule 3Workmens Compensation Act, 1923 — Section 30
High Courts03 May 1978Dismissed

Hakim Kabir Ahmed Vs Smt. Bhanwari Bai

Rajasthan High Court · AIR 1978 Raj 173 : (1978) 11 WLN 123

Civil Procedure Code, 1908 (CPC) — Section 47Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h), 14(2)