High Courts03 Aug 1978Allowed
Firm Gotan Lime Syndicate Vs The State of Raj. and Others
Rajasthan High Court · (1978) WLN 251
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1978
273 judgments · page 7 of 14
High Courts02 Aug 1978Allowed
Karan Singh Vs State and Others
Rajasthan High Court · (1978) 11 WLN 317
Civil Procedure Code, 1908 (CPC) — Section 2(2)Rajasthan Tenancy Act, 1955 — Section 232
High Courts01 Aug 1978Dismissed
Bhagwana Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 476 : (1978) 11 WLN 557
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts01 Aug 1978Allowed
Jagdish Vs Collector
Rajasthan High Court · (1978) WLN 319
Rajasthan Panchayat Act, 1953 — Section 27A
High Courts29 Jul 1978Dismissed
State and Others Vs Vinay Kumar and Others
Rajasthan High Court · (1978) WLN 223
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25, 25B, 25F, 25G
High Courts28 Jul 1978Allowed
Veera Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 450 : (1978) 11 WLN 387
Criminal Procedure Code, 1973 (CrPC) — Section 193, 2, 209Penal Code, 1860 (IPC) — Section 302, 307
High Courts26 Jul 1978Allowed
Smt. Bachan Kaur and Another Vs Executive Engineer, RCP and Another
Rajasthan High Court · (1977) WLN 211
Constitution of India, 1950 — Article 226
High Courts26 Jul 1978Allowed
Khem Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 534
Penal Code, 1860 (IPC) — Section 148, 302
High Courts25 Jul 1978Dismissed
M.R. Palkhivala Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 257
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 27, 30
High Courts25 Jul 1978Dismissed
Murli alias Mool Chand Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 536
Penal Code, 1860 (IPC) — Section 147, 149, 300, 302, 304
High Courts24 Jul 1978Dismissed
Khamma Devi Vs Doli Devi
Rajasthan High Court · (1978) WLN 242
Rajasthan Scheduled Debtors (Liquidation of Indebtedness) Act, 1976 — Section 2(b), 6
High Courts24 Jul 1978Allowed
Maharama and Another Vs Ram Bux
Rajasthan High Court · (1978) RLW 300 : (1978) 11 WLN 667
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11
High Courts21 Jul 1978Allowed
Dhansingh Vs Takhatsingh and Another
Rajasthan High Court · (1978) WLN 208
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts21 Jul 1978Dismissed
The State of Rajasthan Vs Dr. Ganpat Singh Bhandari and Another
Rajasthan High Court · (1978) RLW 413 : (1978) 11 WLN 674
Constitution of India, 1950 — Article 16, 226, 227, 309, 311
High Courts20 Jul 1978
Kamal Kumar Vs Smt. Sulochana
Rajasthan High Court · (1978) RLW 359 : (1978) 11 WLN 299
Hindu Marriage Act, 1955 — Section 10, 13, 13A, 18, 21
High Courts19 Jul 1978Allowed
Heeralal and Others Vs State
Rajasthan High Court · AIR 1979 Raj 133 : (1978) RLW 594 : (1978) 11 WLN 597
Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 34A, 34A(1), 34B(2)Rajasthan Municipalities Act, 1959 — Section 104
High Courts19 Jul 1978Dismissed
Mohan Singh Vs State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 290
Essential Commodities Act, 1955 — Section 5, 6A, 6B
High Courts18 Jul 1978Allowed
Ramchandra Vs Mahendra Singh
Rajasthan High Court · AIR 1980 Raj 4 : (1978) RLW 470
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7, Order 8 Rule 9
High Courts18 Jul 1978Dismissed
Hazarimal Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 282
Criminal Procedure Code, 1973 (CrPC) — Section 156, 239, 397, 401, 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Jul 1978Allowed
Panna Vs The State of Raj. and Others
Rajasthan High Court · (1978) WLN 253
Constitution of India, 1950 — Article 226