High Courts28 Aug 1978Allowed

Mangilal and Others Vs Chunnilal and Others

Rajasthan High Court · (1978) RLW 452 : (1978) 11 WLN 406

Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47Constitution of India, 1950 — Article 226, 227Employees Compensation Act, 1923 — Section 2, 20, 23, 30, 32