High Courts02 Nov 1978Dismissed
Dhabai Sua Lal Yadav Vs Smt. Indira Nehru Gandhi and Others
Rajasthan High Court · AIR 1979 Raj 130 : (1979) RLW 358
Constitution of India, 1950 — Article 226, 329
COURT ARCHIVE
Rajasthan High Court judgments, 1978
273 judgments · page 4 of 14
High Courts31 Oct 1978
Manji Vs The State
Rajasthan High Court · (1978) WLN 366
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts27 Oct 1978Dismissed
Gopilal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1979 Raj 74 : (1979) RLW 245
Rajasthan Panchayat Act, 1953 — Section 15, 19, 24Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 15(3), 16
High Courts27 Oct 1978
Heerachand and Jayantilal Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 401
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 323, 452
High Courts26 Oct 1978Dismissed
Harikishan and Vijaysingh Mansinghka Vs Shri Mahadeo Cotton Mills Ltd.
Rajasthan High Court · (1978) WLN 518
High Courts26 Oct 1978Allowed
D.K. Jain and Another Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 472
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts26 Oct 1978Allowed
State of Rajasthan Vs Union of India (UOI) and Another
Rajasthan High Court · (1978) RLW 444 : (1978) 11 WLN 535
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts24 Oct 1978Allowed
Matoria Bus Service Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 431
Constitution of India, 1950 — Article 19, 31
High Courts21 Oct 1978Dismissed
Lal Chand Vs Chuhar Mal
Rajasthan High Court · (1978) WLN 349
Penal Code, 1860 (IPC) — Section 419, 420
High Courts20 Oct 1978Dismissed
Gauri Lal and Magan Behari Lal Vs The State of Raj and Others
Rajasthan High Court · (1978) RLW 463 : (1978) 11 WLN 651
Constitution of India, 1950 — Article 14, 19
High Courts18 Oct 1978Allowed
Sant Lal Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 529
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161, 332, 353
High Courts17 Oct 1978
Suraj Mal Sharma Vs Commissioner of Income Tax (II)
Rajasthan High Court · (1980) 123 ITR 529
Income Tax Act, 1961 — Section 256, 256(2)
High Courts16 Oct 1978Dismissed
Moti Ram Vs Mali Ram
Rajasthan High Court · (1978) RLW 587 : (1978) 11 WLN 658
Civil Procedure Code, 1908 (CPC) — Section 115Essential Commodities Act, 1955 — Section 6CGeneral Clauses Act, 1897 — Section 15
High Courts16 Oct 1978
Dharampal Singh Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 364
Penal Code, 1860 (IPC) — Section 323, 330, 34, 342, 506
High Courts13 Oct 1978
Assistant Commercial Taxes Officer Vs Motilal and Others
Rajasthan High Court · (1978) RLW 583 : (1978) 11 WLN 453
Rajasthan Sales Tax Act, 1954 — Section 15(1), 15(2), 15(3A)
High Courts13 Oct 1978
Rameshwar Prasad Trivedi Vs State of Rajasthan
Rajasthan High Court · (1979) CriLJ 484 : (1978) RLW 480 : (1978) 11 WLN 568
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 161, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161, 84
High Courts07 Oct 1978Dismissed
Rikhab Chand Jain Vs State of Raj. and Others
Rajasthan High Court · (1978) WLN 310
Constitution of India, 1950 — Article 14, 19, 226
High Courts06 Oct 1978Dismissed
Mahendra Singh Gehlot Vs State and Others
Rajasthan High Court · (1978) WLN 357
Constitution of India, 1950 — Article 14Oaths Act, 1969 — Section 7
High Courts05 Oct 1978
Shobha Ram Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 362
Penal Code, 1860 (IPC) — Section 324, 325, 326
High Courts04 Oct 1978
Joga Ram Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 348
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 457Probation of Offenders Act, 1958 — Section 4