COURT ARCHIVE

Rajasthan High Court judgments, 1978

273 judgments · page 5 of 14

High Courts04 Oct 1978

Mohanlal Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 403

High Courts03 Oct 1978Dismissed

Jai Shanker Vs Smt. Chandresh

Rajasthan High Court · (1978) 11 WLN 627

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Hindu Marriage Act, 1955 — Section 10, 13, 23, 28

High Courts29 Sept 1978Dismissed

Prithvi Raj Pungalia Vs The State of Rajasthan

Rajasthan High Court · (1978) WLN 321

Constitution of India, 1950 — Article 226, 299Government of India Act, 1935 — Section 175

High Courts29 Sept 1978

Indian Dairy Enterprenuers Agricultural Co. Ltd. Vs G.P. Udawat

Rajasthan High Court · (1979) 1 LLJ 245 : (1978) RLW 576 : (1978) 11 WLN 457

General Clauses Act, 1897 — Section 6Industrial Disputes Act, 1947 — Section 10, 15, 22, 2APayment of Wages Act, 1936 — Section 1, 15, 17, 22, 4

High Courts25 Sept 1978

Commissioner of Income Tax Vs Chandi Prasad Khetan

Rajasthan High Court · (1979) 120 ITR 314

Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 256(2), 271(1), 274, 274(2)

High Courts23 Sept 1978

Kishan Gopal Vs Northern Railway Employees Co-operative Credit Society Ltd., Jodhpur Division

Rajasthan High Court · (1978) 11 WLN 371

Civil Procedure Code, 1908 (CPC) — Section 151, 2, 35A

High Courts19 Sept 1978Allowed

Mohanlal Vs Jethmal

Rajasthan High Court · (1978) WLN 381

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts18 Sept 1978

Bijoy and Company Vs Commissioner of Income Tax

Rajasthan High Court · (1979) 120 ITR 641

Income Tax Act, 1961 — Section 147, 148, 256(1), 256(2)

High Courts15 Sept 1978Allowed

Khan Mohammed Vs Union of India (UOI) and Others

Rajasthan High Court · (1978) WLN 327

Constitution of India, 1950 — Article 311Mines and Minerals (Development and Regulation) Act, 1957 — Section 21

High Courts13 Sept 1978Dismissed

A.P. Jain and Others Vs State of Rajasthan

Rajasthan High Court · (1978) RLW 518 : (1978) 11 WLN 561

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 242, 243, 342, 397Penal Code, 1860 (IPC) — Section 406

High Courts13 Sept 1978Dismissed

Morcha Vs State of Rajasthan

Rajasthan High Court · (1978) 11 WLN 353

Penal Code, 1860 (IPC) — Section 199, 300, 301, 302, 304Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2

High Courts12 Sept 1978

Fakhri Automobiles Vs Commissioner of Income Tax

Rajasthan High Court · (1979) 1 TAXMAN 36

Income Tax Act, 1961 — Section 256(1), 256(2), 40A, 40A(3)

High Courts11 Sept 1978Dismissed

Ram Chandra and Another Vs Om Prakash and Others

Rajasthan High Court · (1978) RLW 442 : (1978) 11 WLN 466

Contract Act, 1872 — Section 23

High Courts06 Sept 1978Dismissed

Chagan Lal Vs Khima

Rajasthan High Court · (1978) WLN 291

Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 98

High Courts06 Sept 1978Allowed

Prem Cables Pvt. Ltd. Vs Assistant Collector (Principal Appraiser) Customs and Others

Rajasthan High Court · (1981) 8 ELT 440 : (1978) 11 WLN 481

Civil Procedure Code, 1908 (CPC) — Section 20, 21Constitution (Fifteenth Amendment) Act, 1963 — Section 8Constitution of India, 1950 — Article 136, 19, 226, 226(1A), 32

High Courts04 Sept 1978Dismissed

Ram Chandra Vs State of Rajasthan and Another

Rajasthan High Court · (1978) RLW 474 : (1978) 11 WLN 555

Constitution of India, 1950 — Article 47Prevention of Food Adulteration Act, 1954 — Section 16, 7

High Courts04 Sept 1978

Ram Chandra Vs The State of Rajasthan and Another

Rajasthan High Court · (1979) CriLJ 491

Constitution of India, 1950 — Article 47Prevention of Food Adulteration Act, 1954 — Section 16, 7

High Courts01 Sept 1978Allowed

Leeladhar Vs The State of Rajasthan and Others

Rajasthan High Court · (1978) WLN 289

High Courts01 Sept 1978Allowed

Gaya Prasad and Others Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 304

Penal Code, 1860 (IPC) — Section 395, 397

High Courts31 Aug 1978

Rajendra Singh and Others Vs The State of Rajasthan

Rajasthan High Court · (1978) RLW 460 : (1978) 11 WLN 431

Criminal Procedure Code, 1973 (CrPC) — Section 386, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 457, 75