COURT ARCHIVE

Rajasthan High Court judgments, 1978

273 judgments · page 3 of 14

High Courts17 Nov 1978Allowed

Rajasthan State Road Transport Corporation Vs Regional Transport Authority, Jaipur and Another

Rajasthan High Court · AIR 1979 Raj 120

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 58(1), 68FFRajasthan State Road Transport Services (Development) Rules, 1965 — Rule 10

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High Courts17 Nov 1978Dismissed

Shyam Lal Vs Sohan Lal

Rajasthan High Court · AIR 1979 Raj 205 : (1979) RLW 240

Court Fees Act, 1870 — Section 7(v)Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 26, 29

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High Courts17 Nov 1978

Suraj Mal Vs Suraj Bhan and Others

Rajasthan High Court · (1978) WLN 391

Factories Act, 1948 — Section 7Payment of Wages Act, 1936 — Section 15, 18, 3, 4

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High Courts11 Nov 1978Allowed

Jagannath Singh Vs The State of Raj. and Others

Rajasthan High Court · (1978) WLN 350

Constitution of India, 1950 — Article 226, 227

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High Courts11 Nov 1978Dismissed

Deva and Others Vs Godar and Others

Rajasthan High Court · (1978) WLN 354

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts10 Nov 1978Dismissed

Commercial Taxes Officer Vs Mohanlal Bishambhar Dayal and Another

Rajasthan High Court · (1979) RLW 1 : (1979) 43 STC 288 : (1978) 11 WLN 608

Rajasthan Sales Tax (Amendment and Validation) Act, 1967 — Section 4Rajasthan Sales Tax Act, 1994 — Section 15(1), 15(3A), 17

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High Courts10 Nov 1978

Ranu Bros. Vs Commissioner of Income Tax

Rajasthan High Court · (1979) 10 CTR 140 : (1979) 117 ITR 468 : (1979) RLW 230

Income Tax Act, 1961 — Section 256(2)

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High Courts10 Nov 1978Allowed

Deepchand and Sons Vs Mohan Das and Another

Rajasthan High Court · AIR 1979 Raj 35 : (1978) RLW 524

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2(2), 3

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High Courts09 Nov 1978Dismissed

Manohar and Others Vs Chatter Singh and Others

Rajasthan High Court · (1978) 11 RAJ CK 0036

Civil Procedure Code, 1908 (CPC) — Section 2, 92Trusts Act, 1882 — Section 15, 19, 44, 48, 63

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High Courts08 Nov 1978Dismissed

Bhikamchand Vs Jugal Kishore and Others

Rajasthan High Court · (1979) RLW 137 : (1978) 11 WLN 682

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(6)

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High Courts08 Nov 1978Dismissed

Bombay Cotton (P) Ltd. and Others Vs State of Rajasthan and CTO

Rajasthan High Court · (1978) WLN 333

Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 226, 286

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High Courts08 Nov 1978Dismissed

Bharat Bhawan Nirman Sahkari Samiti Ltd., Jaipur Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1979 Raj 209 : (1979) RLW 3 : (1978) 11 WLN 517

Constitution of India, 1950 — Article 226(6)

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High Courts08 Nov 1978Dismissed

Sawal Chand and Others Vs Smt. Pyari Devi and Others

Rajasthan High Court · (1978) WLN 415

Civil Procedure Code, 1908 (CPC) — Section 115, 116Evidence Act, 1872 — Section 65, 66

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High Courts07 Nov 1978Dismissed

Noore Khan Vs Badri Narayan

Rajasthan High Court · (1978) WLN 378

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts06 Nov 1978

Ramdan and Another Vs The State of Rajasthan

Rajasthan High Court · (1978) WLN 339

Penal Code, 1860 (IPC) — Section 304, 307, 34, 353, 354

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High Courts04 Nov 1978Allowed

Abdul Majid Vs The State of Rajasthan

Rajasthan High Court · (1978) WLN 523

Criminal Procedure Code, 1973 (CrPC) — Section 161, 342Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 161

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High Courts03 Nov 1978Dismissed

Krishna Kumar Sharma and Another Vs The State of Rajasthan and Another

Rajasthan High Court · (1978) RLW 612 : (1978) WLN 466

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 482Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts03 Nov 1978Dismissed

Mohd. Siddiq Vs Ranganath Singh and Others

Rajasthan High Court · (1978) RLW 488 : (1978) 11 WLN 592

Evidence Act, 1872 — Section 40, 41, 42, 43Industrial Disputes Act, 1947 — Section 17A, 19, 29, 32

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High Courts02 Nov 1978Dismissed

P.C. Pande Vs Union of India (UOI) and Others

Rajasthan High Court · (1979) RLW 9 : (1978) 11 WLN 435

Border Security Force Act, 1968 — Section 107, 108, 141, 30, 40Constitution of India, 1950 — Article 166, 226, 311, 32, 367General Clauses Act, 1897 — Section 3, 5

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High Courts02 Nov 1978

Hemraj Vs Tax Recovery Officer and Another (No. 2)

Rajasthan High Court · (1979) 118 ITR 744

General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 156, 280C, 280K, 280R, 280T

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