High Courts18 Jul 1978Allowed
Asha Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 293
Rajasthan Tenancy Act, 1955 — Section 175
COURT ARCHIVE
Rajasthan High Court judgments, 1978
273 judgments · page 8 of 14
High Courts18 Jul 1978
Smt. Gyan Devi Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1979 Raj 5 : (1978) RLW 509
Constitution of India, 1950 — Article 19, 226, 226(3), 31Rajasthan Cinemas (Regulation) Act, 1952 — Section 5, 5ARajasthan Cinemas (Regulation) Rules, 1959 — Rule 16, 16(1)
High Courts17 Jul 1978Dismissed
Vagaram Vs Dharamchand and Others
Rajasthan High Court · (1978) WLN 195
Contract Act, 1872 — Section 25
High Courts17 Jul 1978Dismissed
Sukh Raj Vs Sub Divisional Officer and Others
Rajasthan High Court · (1978) WLN 228
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226
High Courts14 Jul 1978Allowed
Onkar Chand Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 550 : (1978) 11 WLN 611
Rajasthan Panchayat Act, 1953 — Section 27ARajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 272
High Courts13 Jul 1978Allowed
Hari Narayan Agarwal Vs The State of Raj. and Others
Rajasthan High Court · (1978) WLN 302
Constitution of India, 1950 — Article 226
High Courts13 Jul 1978
Hema Vs The State of Raj. and Others
Rajasthan High Court · (1978) WLN 301
Constitution of India, 1950 — Article 226
High Courts12 Jul 1978
Praveen Kumar Vs The Board of Secondary Education for Rajasthan and Another
Rajasthan High Court · (1978) WLN 180
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14
High Courts12 Jul 1978
Bhanwar Lal and Dhan Raj Vs State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 546
Criminal Procedure Code, 1973 (CrPC) — Section 362, 369, 397, 437, 438Penal Code, 1860 (IPC) — Section 420, 458, 467, 468States Reorganisation Act, 1956 — Section 54, 57
High Courts11 Jul 1978Dismissed
Lal Singh Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 353 : (1978) 11 WLN 298
Penal Code, 1860 (IPC) — Section 304
High Courts11 Jul 1978Dismissed
Samadukhan Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 281
Penal Code, 1860 (IPC) — Section 147, 148, 304
High Courts11 Jul 1978
Hari Ram Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 275
Penal Code, 1860 (IPC) — Section 392, 394, 397, 398
High Courts08 Jul 1978Allowed
Mohanlal Rathi Vs Hind Stores
Rajasthan High Court · (1978) WLN 217
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Jul 1978
Gumana Ram Vs The State
Rajasthan High Court · (1978) WLN 285
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 109, 302, 304, 323, 325
High Courts05 Jul 1978Dismissed
State of Rajasthan Vs Sardar Singhji Jagirdar
Rajasthan High Court · (1978) WLN 207
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23, 27Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954 — Rule 21, 22
High Courts04 Jul 1978Dismissed
Ram Narayan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 185
Limitation Act, 1963 — Section 5
High Courts04 Jul 1978Dismissed
Chunnilal Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 230
High Courts03 Jul 1978Dismissed
Purshottam Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1979 Raj 18 : (1978) RLW 428
Constitution of India, 1950 — Article 166, 166(2), 188, 193, 212
High Courts23 Jun 1978Dismissed
Bhopalsingh and Others Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 349
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 167, 433, 437, 438Evidence Act, 1872 — Section 27
High Courts23 Jun 1978Dismissed
Bhopal Singh and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1978) 11 WLN 228
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 438Evidence Act, 1872 — Section 27