COURT ARCHIVE

Rajasthan High Court judgments, 1984

428 judgments · page 22 of 22

High Courts02 Jan 1984

Maharajadhiraj Himmat Singhji Vs Commissioner of Wealth-tax

Rajasthan High Court · (1984) 38 CTR 342 : (1984) 150 ITR 416

Income Tax Act, 1961 — Section 64(1)

High Courts02 Jan 1984Allowed

Rajasthan High Court · (1984) WLN 72

Constitution of India, 1950 — Article 226

High Courts02 Jan 1984

Rajasthan High Court · (1984) WLN 41

Penal Code, 1860 (IPC) — Section 141, 148, 149, 299, 300

High Courts02 Jan 1984Dismissed

Rajasthan High Court · (1984) WLN 372

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 380

High Courts02 Jan 1984Allowed

Rajasthan High Court · (1984) RLW 370 : (1984) WLN 367

Criminal Procedure Code, 1973 (CrPC) — Section 451, 482

High Courts02 Jan 1984Dismissed

Rajasthan High Court · (1984) WLN 369

Criminal Procedure Code, 1973 (CrPC) — Section 201, 202Penal Code, 1860 (IPC) — Section 406, 420

High Courts02 Jan 1984

Rajasthan High Court · (1984) RLW 228 : (1984) WLN 18

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h), 14(2)

High Courts01 Jan 1984

Rajasthan High Court · (1984) 18 TAXMAN 356

Income Tax Act, 1961 — Section 184, 185, 256(1)