High Courts30 Jan 1984
Addl. Commissioner of Income Tax Vs M.K.M. Moosa Bhoy Amin
Rajasthan High Court · (1984) 40 CTR 343 : (1984) 148 ITR 89 : (1985) 1 WLN 403
Income Tax Act, 1961 — Section 187(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 20 of 22
High Courts30 Jan 1984Allowed
Lal Singh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 90
Rajasthan Panchayat Act, 1953 — Section 88A(2), 88A(3)
High Courts30 Jan 1984Allowed
Smt. Mohan Kanwar Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 254
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Penal Code, 1860 (IPC) — Section 147, 323, 325, 36, 427
High Courts30 Jan 1984
Commissioner of Income Tax Vs Hind Agencies
Rajasthan High Court · (1984) 40 CTR 350 : (1984) 148 ITR 94
Income Tax Act, 1961 — Section 187(2), 256(2)Partnership Act, 1932 — Section 42
High Courts27 Jan 1984Dismissed
Ram Prakash Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 158
Rajasthan Co-operative Societies Act, 1965 — Section 117
High Courts27 Jan 1984Allowed
Narpat Karan Vs The District Judge and Others
Rajasthan High Court · (1984) RLW 667 : (1984) WLN 514
Representation of the People Act, 1951 — Section 117, 118, 4, 53, 83
High Courts25 Jan 1984Allowed
Ratan Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1984) WLN 41
High Courts24 Jan 1984
Addl. Commissioner of Income Tax Vs Bhatia Mahajan Construction
Rajasthan High Court · (1984) 41 CTR 273 : (1984) 149 ITR 148 : (1984) 17 TAXMAN 326
Income Tax Act, 1961 — Section 184(7)
High Courts24 Jan 1984
Commissioner of Income Tax Vs Ram Dayal Modi and Sons
Rajasthan High Court · (1985) 151 ITR 481
Income Tax Act, 1961 — Section 256(1)
High Courts20 Jan 1984
Girwar Dan Vs Ram Prasad
Rajasthan High Court · (1985) CriLJ 2 : (1984) RLW 760 : (1984) WLN 451
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 45
High Courts18 Jan 1984Allowed
Jagdish Vs Harinarain and Others
Rajasthan High Court · AIR 1984 Raj 91 : (1984) WLN 112
Rajasthan Gramdan Act, 1971 — Section 4Rajasthan Panchayat Act, 1953 — Section 10(1A), 3, 4Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 10, 11, 12, 12A, 12B
High Courts17 Jan 1984Allowed
Amra Ram Vs University of Jodhpur
Rajasthan High Court · (1984) WLN 149
Constitution of India, 1950 — Article 14, 42
High Courts16 Jan 1984
Ismail Khan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 585
Constitution of India, 1950 — Article 12, 14, 16, 19, 21Industrial Disputes Act, 1947 — Section 10, 25F, 25G
High Courts16 Jan 1984
Sunder Das Jindal and Company Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 70 : (1984) 56 STC 89 : (1984) WLN 267
Rajasthan Sales Tax Act, 1954 — Section 2(f)
High Courts16 Jan 1984
Sohanlal Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 26
Constitution of India, 1950 — Article 226
High Courts16 Jan 1984
Birla Jute and Industries Ltd., Chittorgarh and Another Vs Rajasthan State Electricity Board, Jaipur and Others
Rajasthan High Court · AIR 1984 Raj 78 : (1984) WLN 116
Constitution of India, 1950 — Article 14, 226Electricity (Supply) Act, 1948 — Section 49, 78AElectricity Act, 1910 — Section 22A, 22B
High Courts16 Jan 1984Dismissed
Sanwar Mal Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 183
Criminal Procedure Code, 1973 (CrPC) — Section 319, 397, 401Essential Commodities Act, 1955 — Section 2, 3Prevention of Food Adulteration Act, 1954 — Section 16, 20, 20A, 3, 7
High Courts16 Jan 1984Dismissed
Raghuvir Singh Solanki Vs Bishan Kumar Tandon and Another
Rajasthan High Court · (1984) WLN 145
Contempt of Courts Act, 1971 — Section 12
High Courts13 Jan 1984Allowed
Bansh Pradeep Singh Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 373 : (1984) WLN 370
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Jan 1984
Hukamchand Shankarlal Vs Commissioner of Wealth Tax
Rajasthan High Court · (1987) 163 ITR 1
Wealth Tax Act, 1957 — Section 18(2A)