High Courts24 Feb 1984
State of Rajasthan and Others Vs Asharam and Another
Rajasthan High Court · (1984) WLN 165
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 2, 20
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 18 of 22
High Courts22 Feb 1984Dismissed
Pala Ram Vs Mangtu Ram and Another
Rajasthan High Court · AIR 1985 Raj 37
Rajasthan Panchayat Act, 1953 — Section 89Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 78
High Courts22 Feb 1984
Additional Commissioner of Income Tax Vs Surana and Company
Rajasthan High Court · (1984) 40 CTR 68 : (1985) 151 ITR 775
Income Tax Act, 1961 — Section 141, 210, 271(1), 271(2)
High Courts22 Feb 1984
Prithvi Singh Vs Commissioner of Wealth-tax
Rajasthan High Court · (1984) 40 CTR 74 : (1984) 148 ITR 516 : (1984) RLW 404
Wealth Tax Act, 1957 — Section 14(1), 18(1)
High Courts21 Feb 1984
Prakash Chandra Ajmera Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 758
Criminal Procedure Code, 1973 (CrPC) — Section 360Essential Commodities Act, 1955 — Section 10, 3, 7Prevention of Food Adulteration Act, 1954 — Section 17
High Courts21 Feb 1984
Hardeep Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 364 : (1984) WLN 225
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts21 Feb 1984Allowed
Shraini Dan Vs State and Others
Rajasthan High Court · (1984) WLN 43
Constitution of India, 1950 — Article 226
High Courts20 Feb 1984
Rakha Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1985 Raj 95 : (1984) RLW 421
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Evidence Act, 1872 — Section 5Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 11(1), 12, 12(2), 13
High Courts20 Feb 1984
Commissioner of Income Tax Vs Foresole Ltd.
Rajasthan High Court · (1984) ACJ 739 : (1984) 41 CTR 47 : (1985) 153 ITR 349 : (1984) 19 TAXMAN 166
Income Tax Act, 1961 — Section 176(3A), 256
High Courts20 Feb 1984
Dulha Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 370
High Courts20 Feb 1984
Smt. Wafatan Vs Jamil Ahmed
Rajasthan High Court · (1984) WLN 85
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts17 Feb 1984
Subhash Medical Stores Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 40 CTR 54 : (1984) 147 ITR 486 : (1984) RLW 295
Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 4
High Courts17 Feb 1984
Phusraj Gangabishan Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 151 ITR 628
Income Tax Act, 1961 — Section 271(1)
High Courts15 Feb 1984
Ergen Plastic Industries Vs State of Rajasthan and Others
Rajasthan High Court · (1984) 57 STC 77
Rajasthan Sales Tax Act, 1954 — Section 5CC
High Courts15 Feb 1984
Prem Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 106
High Courts15 Feb 1984Dismissed
Banshidhar and Others Vs The Appellate Officer and Others
Rajasthan High Court · AIR 1984 Raj 202 : (1984) RLW 554 : (1984) WLN 603
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 2Evacuee Interest (Separation) Act, 1951 — Section 13, 2
High Courts15 Feb 1984
Kaliya Vs State of Rajasthan
Rajasthan High Court · (1984) CriLJ 1236 : (1984) RLW 473 : (1984) WLN 89
Criminal Procedure Code, 1973 (CrPC) — Section 109, 161Penal Code, 1860 (IPC) — Section 100, 101, 102, 299, 300
High Courts15 Feb 1984
Kishansingh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 29
Administration of Evacuee Property Act, 1950 — Section 7, 8Constitution of India, 1950 — Article 226
High Courts14 Feb 1984Dismissed
Phool Chand Vs Ghisi Lal and Others
Rajasthan High Court · (1984) WLN 110
High Courts14 Feb 1984Allowed
Faquir Mohammad and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 226
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 394Penal Code, 1860 (IPC) — Section 102, 302, 323, 328, 34