High Courts10 Feb 1984
Lal Chand Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 596 : (1984) WLN 99
Criminal Procedure Code, 1973 (CrPC) — Section 156, 164, 313, 360, 361Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 19 of 22
High Courts09 Feb 1984
State of Rajasthan Vs Lichman
Rajasthan High Court · (1984) CriLJ 1845 : (1984) WLN 445
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 20, 25
High Courts08 Feb 1984Allowed
Sambhar Salts Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 17 TAXMAN 277
Income Tax Act, 1922 — Section 37(4), 37(i)Income Tax Act, 1961 — Section 256(1), 256(2), 37(1), 40A, 40A(7)(b)(ii)
High Courts08 Feb 1984Dismissed
B.L. Ojha Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 84
Rajasthan Co-operative Service Rules, 1954 — Rule 24A, 28(v)
High Courts08 Feb 1984Allowed
Som Singh Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 15
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Feb 1984Allowed
Mag Singh Vs Board of Revenue for Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 1986 Raj 82 : (1984) RLW 400
Rajasthan Tenancy Act, 1955 — Section 222, 223, 224, 225, 225(2)
High Courts07 Feb 1984Dismissed
P.T. Sharma Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 221
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 204, 217
High Courts07 Feb 1984Allowed
Hansiya and Others Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 70
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts07 Feb 1984Allowed
Shishpal and Another Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 204
Criminal Procedure Code, 1973 (CrPC) — Section 100, 167, 173, 190, 200Penal Code, 1860 (IPC) — Section 121, 121A, 302
High Courts07 Feb 1984
Saroj Devi and Others Vs Wealth-tax Officer
Rajasthan High Court · (1984) 40 CTR 62 : (1984) 148 ITR 452
Wealth Tax Act, 1957 — Section 17, 17(1)
High Courts07 Feb 1984Allowed
Adaresh Mohnot Vs University of Jodhpur
Rajasthan High Court · (1984) RLW 221 : (1984) WLN 1
Constitution of India, 1950 — Article 226
High Courts06 Feb 1984Dismissed
Prem Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 179 : (1984) RLW 393
Constitution of India, 1950 — Article 226Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 86(9)Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 28
High Courts03 Feb 1984
Commissioner of Income Tax Vs Mrs. Ayodhyakumari
Rajasthan High Court · (1985) 46 CTR 272 : (1985) 154 ITR 604
Income Tax Act, 1961 — Section 147, 27, 27(1), 64
High Courts03 Feb 1984Allowed
Roopa Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 11
Penal Code, 1860 (IPC) — Section 302
High Courts03 Feb 1984
Krishi Rin Datri Sahkari Sabha Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) RLW 750 : (1984) WLN 448
Rajasthan Co-operative Societies Act, 1965 — Section 17
High Courts02 Feb 1984Allowed
Parsa @ Paras Ram Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 435
Penal Code, 1860 (IPC) — Section 379, 75
High Courts02 Feb 1984
Ladu Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 722 : (1984) WLN 469
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 324
High Courts02 Feb 1984Allowed
Hariya Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 293 : (1984) WLN 251
Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 1984Allowed
Jalam Singh and Others Vs Smt. Narain Kanwar and Others
Rajasthan High Court · (1984) WLN 137
Marwar Land Revenue Act, 1949 — Section 182Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23
High Courts31 Jan 1984Dismissed
Sohan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 213 : (1984) RLW 256 : (1984) WLN 6
Criminal Procedure Code, 1973 (CrPC) — Section 1, 156, 173, 190, 202Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201Police Act, 1861 — Section 29