High Courts13 Jan 1984
HUKAMCHAND SHANKARLAL Vs COMMISSIONER OF WEALTH TAX and Another
Rajasthan High Court · (1984) 43 CTR 240
Wealth Tax Act, 1957 — Section 18(2A)
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 21 of 22
High Courts13 Jan 1984Dismissed
Bheru Lal Vs Shanti Lal
Rajasthan High Court · AIR 1985 Raj 53 : (1984) RLW 62 : (1984) WLN 9
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13, 115
High Courts13 Jan 1984Allowed
Desh Raj and Others Vs Union of India (UOI)
Rajasthan High Court · (1984) RLW 114 : (1984) WLN 14
High Courts11 Jan 1984
Shiv Shanker Rice and General Mills Vs Mangilal and Others
Rajasthan High Court · (1984) RLW 60 : (1984) WLN 12
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
High Courts10 Jan 1984
Prithvi Singh Vs Additional Commissioner of Wealth-tax
Rajasthan High Court · (1985) 44 CTR 168 : (1986) 157 ITR 193
Wealth Tax Act, 1957 — Section 4(1), 4(6)
High Courts09 Jan 1984
Bar Council of Rajasthan Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 39 CTR 334 : (1984) 147 ITR 720
Income Tax Act, 1961 — Section 10(23A), 11, 2(15)
High Courts09 Jan 1984
J.P. Sharma and Sons Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 151 ITR 333 : (1984) RLW 79 : (1984) WLN 47
Income Tax Act, 1961 — Section 271(1)
High Courts09 Jan 1984
Pratap Singh Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 166 : (1984) RLW 445 : (1984) WLN 133
Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 302, 34, 380, 404, 411
High Courts06 Jan 1984
Dungar Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 163 : (1984) WLN 130
Penal Code, 1860 (IPC) — Section 299, 300, 301, 302, 304
High Courts06 Jan 1984
State of Rajasthan and Another Vs Gulam Abbas Kamruddin and Another
Rajasthan High Court · (1984) WLN 64
Contempt of Courts Act, 1971 — Section 12, 20
High Courts04 Jan 1984Dismissed
Shrilal Janva Vs Udai Ram Dhakad
Rajasthan High Court · (1984) WLN 434
Representation of the People Act, 1951 — Section 103, 15, 21, 24, 30
High Courts04 Jan 1984Allowed
Dr. Suresh Chandra Jain and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1984) RLW 379 : (1984) WLN 21
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202Penal Code, 1860 (IPC) — Section 323, 332, 352, 451, 504
High Courts04 Jan 1984
Chatur Bhuj Pokar Ram Vs The Commercial Taxes Officer
Rajasthan High Court · (1984) 56 STC 75
Central Sales Tax Act, 1956 — Section 8
High Courts03 Jan 1984
Daya Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 161, 315, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts03 Jan 1984
Bal Kishan and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1984) CriLJ 308 : (1984) RLW 627 : (1984) WLN 36
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 452, 454Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 380, 411, 414, 457
High Courts03 Jan 1984
J.P. Sharma and Sons Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 151 ITR 138
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 18AIncome Tax Act, 1961 — Section 271(1), 273, 274(1), 275
High Courts03 Jan 1984Allowed
Ummaida Ram Another Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 193 : (1984) WLN 27
Constitution of India, 1950 — Article 19, 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 482Penal Code, 1860 (IPC) — Section 290, 291, 292, 293, 294
High Courts03 Jan 1984Allowed
Mahendra Kumar Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 172 : (1984) WLN 223
Criminal Procedure Code, 1973 (CrPC) — Section 319, 397, 40, 482Penal Code, 1860 (IPC) — Section 120, 420, 467, 471
High Courts02 Jan 1984Dismissed
Kanhaiya Lal Vs Hari Krishan
Rajasthan High Court · (1984) WLN 45
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jan 1984Dismissed
Ram Chandra Rathi Vs Sunil Khosla, JJ.
Rajasthan High Court · (1984) RLW 371 : (1984) WLN 104
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 406, 420, 6