High Courts27 Mar 1984Allowed
Miss Hira Roop Chandani Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 73
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 17
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 16 of 22
High Courts27 Mar 1984
Shrigopal Industries Vs The State of Rajasthan
Rajasthan High Court · (1985) 58 STC 75
Rajasthan Sales Tax Act, 1954 — Section 15, 2(cc)
High Courts26 Mar 1984
State of Rajasthan Vs Oriental Agencies
Rajasthan High Court · (1987) 64 STC 135
Rajasthan Sales Tax Act, 1994 — Section 15
High Courts23 Mar 1984Dismissed
Santa Singh Vs State
Rajasthan High Court · (1984) WLN 100
Penal Code, 1860 (IPC) — Section 302, 392, 404
High Courts23 Mar 1984
Additional Commissioner of Income Tax Vs Late Sohanlal Dugar (by legal heir)
Rajasthan High Court · (1985) 152 ITR 635
Income Tax Act, 1961 — Section 271(1)
High Courts23 Mar 1984
Commissioner of Wealth Tax Vs S.K. Golecha
Rajasthan High Court · (1985) 45 CTR 36 : (1985) 156 ITR 877 : (1984) 19 TAXMAN 197
Wealth Tax Act, 1957 — Section 18(1), 27(3)
High Courts22 Mar 1984Allowed
Mahant Shri Mani Ram Das alias Magni Ram Das Vs Thakur Kishan Singh and Others
Rajasthan High Court · (1984) WLN 134
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Mar 1984Dismissed
Jaswant Singh and Others Vs Board of Revenue and Others
Rajasthan High Court · (1984) RLW 573 : (1984) WLN 608
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 31
High Courts22 Mar 1984
Dallu Ram Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 61
Criminal Procedure Code, 1973 (CrPC) — Section 43Penal Code, 1860 (IPC) — Section 300, 302, 304, 354, 452
High Courts21 Mar 1984Dismissed
Mal Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 307 : (1984) WLN 211
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 207, 302, 307, 34
High Courts21 Mar 1984
Abdul Hakim Vs State
Rajasthan High Court · (1984) WLN 38
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts21 Mar 1984
Hari Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 153 ITR 656
Income Tax Act, 1961 — Section 256(1)
High Courts15 Mar 1984
Jeeva and Others Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 33
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts15 Mar 1984
District Electrical Engineer Vs State of Rajasthan
Rajasthan High Court · (1987) 65 STC 101
Rajasthan Sales Tax Act, 1954 — Section 16(1)(b), 16(1)(c)
High Courts14 Mar 1984Dismissed
Makhan Lal Masih Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 619 : (1984) WLN 736
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts13 Mar 1984
Jal Singh Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 672 : (1984) WLN 437
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Mar 1984
Additional Commissioner of Income Tax Vs Rajasthan State Co-operative Bank Limited
Rajasthan High Court · (1987) 163 ITR 213
Income Tax Act, 1922 — Section 14(3)Income Tax Act, 1961 — Section 81
High Courts13 Mar 1984Allowed
Mala Ram Vs State
Rajasthan High Court · (1984) WLN 57
Penal Code, 1860 (IPC) — Section 302
High Courts13 Mar 1984
ADDL. COMMISSIONER OF INCOME TAX Vs RAJASTHAN STATE COOPERATIVE BANK LTD.
Rajasthan High Court · (1984) 42 CTR 209
Income Tax Act, 1961 — Section 256, 80, 81
High Courts12 Mar 1984
Bhanwarlal and Others Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1985) 1 LLJ 111
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 12, 13, 14, 141, 15General Clauses Act, 1897 — Section 16