High Courts19 Apr 1984Dismissed

Anant Ram Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 461

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 162, 32Penal Code, 1860 (IPC) — Section 302, 304, 450
High Courts17 Apr 1984

Moti Lal Vs State of Rajasthan

Rajasthan High Court · (1984) RLW 694 : (1984) WLN 680

Constitution of India, 1950 — Article 141, 142Criminal Procedure Code, 1973 (CrPC) — Section 342, 464Penal Code, 1860 (IPC) — Section 114, 140, 148, 149, 210