High Courts02 Jul 1984
Rajasthan Iron and Steel Merchants Association (Pvt.) Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (1987) 65 STC 215 : (1985) 1 WLN 100
Central Sales Tax Act, 1956 — Section 14, 15, 2
COURT ARCHIVE
Rajasthan High Court judgments, 1984
428 judgments · page 12 of 22
High Courts02 Jul 1984Dismissed
Sona Distilleries Ltd. and Others Vs The Excise Commissioner and Others
Rajasthan High Court · (1984) WLN 489
Constitution of India, 1950 — Article 14, 19
High Courts02 Jul 1984
Surja Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 372
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts01 Jul 1984Dismissed
Johari and Others Vs Kirori and Others
Rajasthan High Court · (1984) WLN 441
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397
High Courts11 Jun 1984Dismissed
Budha Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1985 Raj 104 : (1984) WLN 291
Constitution of India, 1950 — Article 14, 226, 31A, 31C, 39Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 23Rajasthan Land Revenue Act, 1956 — Section 83
High Courts03 Jun 1984Dismissed
Nani Bai Vs State and Others
Rajasthan High Court · (1984) WLN 589
Constitution of India, 1950 — Article 226
High Courts25 May 1984
Munna Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 251
Penal Code, 1860 (IPC) — Section 302, 304, 307, 308
High Courts25 May 1984
Radha Ballabh Haldiya and Others Vs Pushalal Agarwal and Others
Rajasthan High Court · AIR 1986 Raj 88 : (1985) 1 WLN 468
Constitution of India, 1950 — Article 14, 141, 142, 16, 226
High Courts24 May 1984
Moda Ram and Others Vs Prithvi Raj
Rajasthan High Court · (1984) 2 RCR(Criminal) 213 : (1984) RLW 384 : (1984) WLN 364
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 397, 438
High Courts24 May 1984
Nar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 286 : (1984) WLN 259
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 387, 395, 396, 397
High Courts22 May 1984
Kishan Singh Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 242
Rajasthan Prohibition Act, 1969 — Section 4(1)(g), 4(2)
High Courts22 May 1984
Commissioner of Income Tax Vs Gulab Das
Rajasthan High Court · (1985) 47 CTR 195 : (1986) 159 ITR 24 : (1987) 30 TAXMAN 639
Income Tax Act, 1961 — Section 184, 184(1), 256(2)
High Courts21 May 1984Allowed
Kundan Singh Jhala Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 631 : (1984) WLN 237
Constitution of India, 1950 — Article 226, 311
High Courts21 May 1984Dismissed
Sonwaria Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 107
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 332
High Courts19 May 1984
Tiwari Kanhaiya Lal Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 154 ITR 109
Income Tax Act, 1961 — Section 148, 271(1)
High Courts19 May 1984Allowed
Narain Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 197
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 201, 302
High Courts18 May 1984
Anil Kumar Agarwal Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1985 Raj 94 : (1984) RLW 391 : (1984) WLN 337
Constitution of India, 1950 — Article 311
High Courts18 May 1984
Darshan Singh Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 755 : (1984) WLN 339
Arms Act, 1959 — Section 27, 30Penal Code, 1860 (IPC) — Section 14, 300, 302, 304, 307
High Courts16 May 1984
Doongar Ram Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 121
Criminal Procedure Code, 1973 (CrPC) — Section 361
High Courts16 May 1984
Mariyam Vs Gulam Mohammed
Rajasthan High Court · AIR 1985 Raj 143 : (1984) RLW 493 : (1984) WLN 357
Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Court Fees and Suits Valuation Act, 1961 — Article 1, 3(2), 47Rajasthan High Court Ordinance, 1949 — Section 18(1)