High Courts09 Nov 1992Dismissed
Raijulla Khan Vs The Chairman, Raj. Board of Muslim Waqf and Another
Rajasthan High Court · (1992) 2 RLW 479 : (1992) 2 WLN 175
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 16
COURT ARCHIVE
Rajasthan High Court judgments, 1992
555 judgments · page 5 of 28
High Courts06 Nov 1992Dismissed
Jagtar Singh Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1993 Raj 47 : (1992) 2 RLW 409 : (1993) 1 WLC 482 : (1992) 2 WLN 387
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 51, 67, 68, 68B, 68FRajasthan Motor Vehicles Rules, 1990 — Rule 5.19
High Courts06 Nov 1992
Ram Narain Vs Additional Collector cum Secrejtary and Others
Rajasthan High Court · (1992) WLN 573
Rajasthan Municipalities Act, 1959 — Section 4
High Courts05 Nov 1992
Dr. Gop Ramchandani Vs Onkar Singh and Others
Rajasthan High Court · (1994) 1 ACC 102
Motor Vehicles Act, 1988 — Section 103A
High Courts05 Nov 1992
HAZARI LAL SONI Vs UNION OF INDIA AND OTHERS
Rajasthan High Court · (1994) 120 CTR 383 : (1994) 208 ITR 365 : (1994) 70 TAXMAN 383
Income Tax Act, 1961 — Section 132, 132A, 132B, 230A, 271
High Courts05 Nov 1992Dismissed
Birla Jute and Industries Limited Vs Civil Judge and Others
Rajasthan High Court · AIR 1993 Raj 73 : (1992) 2 RLW 259 : (1993) 1 WLC 523 : (1992) 2 WLN 392
Rajasthan Land Acquisition Act, 1953 — Section 18, 25Rajasthan Land Revenue Act, 1956 — Section 89(4)
High Courts05 Nov 1992
Narendra Kumar and Another Vs Ram Prasad Sharma and Others
Rajasthan High Court · (1993) ACJ 751 : (1993) 1 WLC 4
Motor Vehicles Act, 1988 — Section 96
High Courts05 Nov 1992
Hazari Lal Soni Vs Union of India (UOI) and Others
Rajasthan High Court · (1993) 70 TAXMAN 383
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(1), 132(5)Income Tax Rules, 1962 — Rule 112A
High Courts05 Nov 1992Dismissed
Shyam Lal Kabra Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 2 RLW 463 : (1992) 3 WLC 369 : (1992) 2 WLN 372
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 123, 192, 206, 207, 88
High Courts03 Nov 1992Allowed
Mohan Singh Vs The State of Rajasthan
Rajasthan High Court · (1992) 2 RLW 695 : (1993) 1 WLC 366 : (1992) 2 WLN 437
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 449, 450, 452
High Courts03 Nov 1992
Jam Vs State of Rajasthan
Rajasthan High Court · (1993) CriLJ 2572
Penal Code, 1860 (IPC) — Section 323, 326, 34, 424, 452
High Courts02 Nov 1992
Lalita Sankhala Vs The State of Rajasthan
Rajasthan High Court · (1993) 3 WLC 650 : (1992) WLN 236
High Courts28 Oct 1992Dismissed
Badri Lal Vs The Prescribed Authority under the Rajasthan Shops and Commercial Establishments Act and Another
Rajasthan High Court · (1992) WLN 568
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A
High Courts28 Oct 1992
Commissioner of Income Tax Vs Udaipur Mineral Development Syndicate Pvt. Ltd.
Rajasthan High Court · (1993) 203 ITR 556
Income Tax Act, 1961 — Section 256(1)
High Courts23 Oct 1992Allowed
Rajasthan State Road Transport Corporation Vs Lal Chand and Another
Rajasthan High Court · (1994) 2 LLJ 628 : (1992) 2 RLW 440
Industrial Disputes Act, 1947 — Section 11A
High Courts22 Oct 1992Allowed
Regional Transport Authority, Jodhpur Vs Sita Ram
Rajasthan High Court · AIR 1993 Raj 76 : (1992) 3 WLC 314 : (1992) 2 WLN 489
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(6)Constitution of India, 1950 — Article 14, 165(2)Evidence Act, 1872 — Section 114
High Courts21 Oct 1992Dismissed
Rajasthan Danik Vetan Bhogi And Anshkalin Safai Mazdoor Sangthan Vs State Of Rajasthan
Rajasthan High Court · (1992) 10 RAJ CK 0031
Rajasthan Municipalities (Class IV Service) Rules, 1964 — Rule 7, 8, 9, 10
High Courts21 Oct 1992
Hari Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 2 WLN 481
Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 15, 9
High Courts21 Oct 1992
Commissioner of Wealth-tax Vs Gopi Chand Rawat
Rajasthan High Court · (1993) 202 ITR 853
Wealth Tax Act, 1957 — Section 5(1)Wealth Tax Rules, 1957 — Rule 2B(2)
High Courts19 Oct 1992
COMMISSIONER OF INCOME TAX Vs ZENITH COMMERCIAL AGENCIES.
Rajasthan High Court · (1992) 108 CTR 332
Income Tax Act, 1961 — Section 194A, 201, 256