High Courts19 Oct 1992
Commissioner of Income Tax Vs Jaipur Oil Company
Rajasthan High Court · (1993) 203 ITR 661 : (1993) 70 TAXMAN 451
Income Tax Act, 1961 — Section 185, 256
COURT ARCHIVE
Rajasthan High Court judgments, 1992
555 judgments · page 6 of 28
High Courts19 Oct 1992
COMMISSIONER OF GIFT TAX Vs GOKUL DASS PRADEEP KUMAR RATHI.
Rajasthan High Court · (1993) 110 CTR 26
Gift Tax Act, 1958 — Section 26(1), 26(3)
High Courts19 Oct 1992
Chhotu ram Vs State of Rajasthan and Another
Rajasthan High Court · (1992) 2 RLW 400 : (1993) 3 WLC 186 : (1992) WLN 566
Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 33C
High Courts19 Oct 1992
Commissioner of Income Tax Vs Ratan Chand Lodha
Rajasthan High Court · (1993) 203 ITR 503
Income Tax Act, 1961 — Section 256, 271(1), 273(2)
High Courts16 Oct 1992Dismissed
Jarin Khan Vs State of Rajasthan
Rajasthan High Court · (1992) 2 RLW 172 : (1993) 1 WLC 173 : (1992) 2 WLN 506
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 167, 397, 4, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 21, 27, 37
High Courts14 Oct 1992Allowed
Bhanwaroo Khan Vs Azim Khan
Rajasthan High Court · (1992) 2 RLW 233 : (1993) 1 WLC 491 : (1992) 2 WLN 146
Rajasthan Tenancy Act, 1955 — Section 207
High Courts14 Oct 1992Allowed
Hanuman Prasad Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 1 LLJ 1215 : (1993) 1 WLC 356
Rajasthan Service Rules, 1951 — Rule 169, 170, 170A
High Courts14 Oct 1992
COMMISSIONER OF INCOME TAX Vs ZENITH COMMERCIAL AGENCIES LTD.
Rajasthan High Court · (1993) 109 CTR 115
Income Tax Act, 1961 — Section 194A, 201, 256
High Courts14 Oct 1992
Manoj Dyeing Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1992) 2 RLW 278 : (1992) 3 WLC 67 : (1992) 2 WLN 110
Income Tax Act, 1961 — Section 37
High Courts13 Oct 1992
Commissioner of Income Tax Vs Western India State Motors
Rajasthan High Court · (1993) 203 ITR 363
Income Tax Act, 1961 — Section 37
High Courts13 Oct 1992
Bachumal Uttam Mal and Another Vs Commissioner of Income Tax
Rajasthan High Court · (1992) 2 RLW 271 : (1992) 3 WLC 71 : (1992) 2 WLN 107
Income Tax Act, 1961 — Section 132, 148, 256, 271, 273A
High Courts13 Oct 1992
Commissioner of Income Tax Vs Co-operative Supply and Commission Shop Ltd.
Rajasthan High Court · (1993) 204 ITR 713 : (1992) 2 WLN 163
Banking Regulation Act, 1949 — Section 5Income Tax Act, 1961 — Section 80P
High Courts13 Oct 1992
Commissioner of Income Tax Vs Chandra Shekhar Pawan Kumar
Rajasthan High Court · (1993) 203 ITR 435
Income Tax Act, 1961 — Section 185, 185(1)
High Courts13 Oct 1992
Mewar Sugar Mills Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 203 ITR 415
Companies Act, 1956 — Section 309, 309(5A)Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 37, 40
High Courts13 Oct 1992
Sanghi Bros. Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 201 ITR 303 : (1992) 2 RLW 371 : (1993) 1 WLC 631 : (1992) 2 WLN 182
Income Tax Act, 1961 — Section 37Rajasthan Sales Tax Act, 1994 — Section 16(1)
High Courts13 Oct 1992
Pukhraj Rikhabdass Vs Commissioner of Wealth-tax
Rajasthan High Court · (1993) 203 ITR 770
Wealth Tax Act, 1957 — Section 27(3)
High Courts13 Oct 1992Dismissed
Ram Dayal Sharma Vs The Joint Registrar Co-operative Societies and Others
Rajasthan High Court · (1992) 3 WLC 390 : (1992) WLN 522
High Courts13 Oct 1992Dismissed
Pukhraj Rikhabdas Vs Commissioner of Wealth Tax
Rajasthan High Court · (1995) 78 TAXMAN 566
Wealth Tax Act, 1957 — Section 27(3)
High Courts13 Oct 1992
COMMISSIONER OF INCOME TAX Vs CO-OPERATIVE SUPPLY and COMMISSION SHOP LTD.
Rajasthan High Court · (1996) 133 CTR 34 : (1992) 2 RLW 179
Banking Regulation Act, 1949 — Section 5Income Tax Act, 1961 — Section 10, 256, 80P
High Courts08 Oct 1992
Shanker Lal Yadav Vs State of Raj. and Another
Rajasthan High Court · (1992) WLN 232
Constitution of India, 1950 — Article 14, 16