High Courts15 Sept 1992Allowed
Automobiles Coop. Workshop Ltd. Vs Jethmal Agarwal and Another
Rajasthan High Court · (1993) 2 LLJ 62
Industrial Disputes Act, 1947 — Section 25FNegotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Rajasthan High Court judgments, 1992
555 judgments · page 8 of 28
High Courts14 Sept 1992
State of Rajasthan Vs Nathuram and Others
Rajasthan High Court · (1993) CriLJ 533
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 34
High Courts14 Sept 1992Allowed
Mathura Bai Fatechand Damani Maternity Home Vs The Regional Provident Fund Commissioner and Another
Rajasthan High Court · (1992) WLN 206
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(b), 16, 2, 2A, 4Factories Act, 1948 — Section 7Industrial Disputes Act, 1947 — Section 25E, 25FFF
High Courts14 Sept 1992Allowed
Paras Mal Vs Executive Officer, Municipal Board and Another
Rajasthan High Court · (1992) WLN 200
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts08 Sept 1992
Smt. Sabeer Kanwar Vs State
Rajasthan High Court · (1992) WLN 562
Industrial Disputes Act, 1947 — Section 33
High Courts07 Sept 1992
Mohammed Saleem Vs State of Rajasthan
Rajasthan High Court · (1992) WLN 226
Penal Code, 1860 (IPC) — Section 120B, 392, 420, 467, 471
High Courts07 Sept 1992Dismissed
Ali Aksar Vs Shri Mohanlal Sukhadia University and Another
Rajasthan High Court · (1992) WLN 222
Constitution of India, 1950 — Article 226
High Courts07 Sept 1992
H.U. Construction Company and Another Vs The State of Raj. and Others
Rajasthan High Court · (1992) 2 RLW 209 : (1993) 1 WLC 280 : (1992) 2 WLN 275
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 13, 14, 19, 21
High Courts07 Sept 1992Dismissed
New India Insurance Co. Ltd. Vs Ghisi Bai and Others
Rajasthan High Court · (1994) 80 CompCas 782
Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140, 144, 147(2)
High Courts07 Sept 1992
Kailash Lal Mathur Vs Hindustan Zinc Ltd. and Others
Rajasthan High Court · (1992) WLN 179
Constitution of India, 1950 — Article 12
High Courts07 Sept 1992Dismissed
Phool Chand Mukanchand Dakalia Vs Babu Lal and Others
Rajasthan High Court · (1992) WLN 198
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Sept 1992Dismissed
National Insurance Co. Vs Manju and Others
Rajasthan High Court · (1992) WLN 192
Motor Vehicles Act, 1988 — Section 140, 144, 217
High Courts04 Sept 1992Allowed
Mehta Construction Co. Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) WLN 195
High Courts04 Sept 1992
Pema Ram Vs State of Rajasthan
Rajasthan High Court · (1993) CriLJ 252 : (1992) 2 RLW 156 : (1992) 3 WLC 422 : (1992) 2 WLN 339
Essential Commodities Act, 1955 — Section 3, 7
High Courts04 Sept 1992
Mrs. Dharmi and Others Vs State of Rajasthan
Rajasthan High Court · (1992) WLN 305
Constitution of India, 1950 — Article 226
High Courts03 Sept 1992Allowed
Sita Ram Motilal Agarwal Vs State of Rajasthan and Another
Rajasthan High Court · (1992) WLN 229
Rajasthan Agricultural Market Produce Act, 1961 — Section 2(xiv)
High Courts03 Sept 1992Dismissed
State of Rajasthan and Others Vs Prakash Chand Vyas and Others
Rajasthan High Court · (1992) 2 RLW 484 : (1992) 3 WLC 402 : (1992) WLN 527
High Courts02 Sept 1992
GOYAL AND COMPANY Vs UNION OF INDIA
Rajasthan High Court · (1994) 121 CTR 511 : (1994) 209 ITR 332
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132A
High Courts02 Sept 1992
Goyal and Company Vs Union of India (UOI)
Rajasthan High Court · (1992) 3 WLC 441 : (1992) WLN 469
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(5)