High Courts31 Aug 1992Dismissed
Nathulal Jain, Advocate and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1994) ACJ 1271 : AIR 1993 Raj 149 : (1992) 2 RLW 608 : (1993) 3 WLC 477
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1992
555 judgments · page 9 of 28
High Courts28 Aug 1992
Uda Ram and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 2 RLW 114 : (1992) 3 WLC 192 : (1992) 2 WLN 400
Rajasthan Co-operative Societies Act, 1965 — Section 139, 34(4)Rajasthan Co-operative Societies Rules, 1966 — Rule 110
High Courts28 Aug 1992Dismissed
Ram Prasad and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 3 WLC 108 : (1992) WLN 352
High Courts28 Aug 1992
Madan Vs State of Rajasthan and Another
Rajasthan High Court · (1993) 1 DMC 413 : (1992) 2 RLW 542 : (1992) 2 RLW 308
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(2), 482Hindu Marriage Act, 1955 — Section 12
High Courts28 Aug 1992
Madan Vs The State of Rajasthan and Another
Rajasthan High Court · (1993) 1 DMC 71 : (1992) WLN 322
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(2), 482Hindu Marriage Act, 1955 — Section 12
High Courts28 Aug 1992Allowed
Ashok Dhariwal Vs University of Jodhpur
Rajasthan High Court · (1992) 2 RLW 130 : (1992) 3 WLC 177 : (1992) 2 WLN 135
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 302
High Courts28 Aug 1992
Ramniwas Vs Munni Devi and Another
Rajasthan High Court · (1992) 2 RLW 552 : (1993) 3 WLC 524 : (1992) WLN 163
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 169, 173, 202Penal Code, 1860 (IPC) — Section 328, 376, 456
High Courts27 Aug 1992
J.S. Sidhu Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 2 RLW 161 : (1992) 3 WLC 135 : (1992) 2 WLN 123
Constitution of India, 1950 — Article 309
High Courts27 Aug 1992Dismissed
A.K. Gupta Vs The Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (1992) 2 RLW 20 : (1992) 3 WLC 12 : (1992) 2 WLN 205
Constitution of India, 1950 — Article 226
High Courts27 Aug 1992Dismissed
Chandra Prakash Chaturvedi Vs The Secretery, Seth Motilal College and Others
Rajasthan High Court · (1992) 3 WLC 205 : (1992) WLN 360
Arbitration Act, 1940 — Section 33Constitution of India, 1950 — Article 12, 14, 16, 19, 226Specific Relief Act, 1963 — Section 21
High Courts27 Aug 1992
Sachhiddanand Sharma Vs Jaipur Development Authority
Rajasthan High Court · (1992) 2 RLW 417 : (1992) 2 WLC 542 : (1992) 2 WLN 415
Jaipur Development Act, 1982 — Section 17(3)
High Courts27 Aug 1992Dismissed
R.L. Goyal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1993) 2 ACC 193 : AIR 1993 Raj 38 : (1992) 2 RLW 35 : (1993) 1 WLC 86
Limitation Act, 1963 — Section 15Motor Vehicles Act, 1939 — Section 68C, 68DMotor Vehicles Act, 1988 — Section 100(1), 100(3), 100(4)
High Courts26 Aug 1992Dismissed
Ratan Chand Vs Shanker Lal and Others
Rajasthan High Court · (1992) WLN 147
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts26 Aug 1992
K.C. Shukla Vs State of Rajasthan and Another
Rajasthan High Court · (1992) WLN 149
High Courts26 Aug 1992
Gordhan Vs State and Another
Rajasthan High Court · (1992) WLN 154
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts25 Aug 1992Dismissed
R.L. Goyal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 2 WLN 113
Limitation Act, 1963 — Section 15Motor Vehicles Act, 1988 — Section 100, 217, 97, 98, 99
High Courts25 Aug 1992
Girish Sareen Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 116 CTR 230 : (1993) 203 ITR 207
Income Tax (Certificate Proceedings) Rules, 1962 — Rule 21
High Courts25 Aug 1992Dismissed
Dhan Raj Purohit Vs L.Rs. of Ramswaroop and Others
Rajasthan High Court · (1992) 2 RLW 83 : (1993) 1 WLC 376 : (1992) 2 WLN 98
Civil Procedure Code, 1908 (CPC) — Section 2, 33Limitation Act, 1963 — Section 12
High Courts24 Aug 1992
Surendra Vyas Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) WLN 155
Criminal Procedure Code, 1973 (CrPC) — Section 154, 174Penal Code, 1860 (IPC) — Section 174