High Courts03 Apr 1974
Zahoor Ahmad Vs State of Rajasthan
Rajasthan High Court · (1975) CriLJ 978 : (1974) RLW 289 : (1974) 7 WLN 298
Criminal Procedure Code, 1973 (CrPC) — Section 173, 350Penal Code, 1860 (IPC) — Section 161, 409, 61
COURT ARCHIVE
Rajasthan High Court judgments, 1974
242 judgments · page 7 of 13
High Courts03 Apr 1974
Madho Singh Vs Ladan and Another
Rajasthan High Court · (1974) RLW 259 : (1974) 7 WLN 280
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts01 Apr 1974Dismissed
Madan Singh Baghela Vs Gopal and Others
Rajasthan High Court · (1975) WLN 128
Rajasthan Municipalities Act, 1959 — Section 26(12)
High Courts29 Mar 1974
Firm Kundanmal Bastimal Vs State of Rajasthan and Another
Rajasthan High Court · (1974) RLW 263 : (1974) WLN 450
Rajasthan Agricultural Produce Markets Act, 1961 — Section 3, 4
High Courts29 Mar 1974
Dr. B.L. Asawa Vs State of Rajasthan and Another
Rajasthan High Court · (1974) RLW 508 : (1974) WLN 405
Constitution of India, 1950 — Article 16
High Courts26 Mar 1974
Chhitar and Others Vs Chhoga and Others
Rajasthan High Court · (1974) CriLJ 1230 : (1974) 7 WLN 255
Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 137, 138Penal Code, 1860 (IPC) — Section 268
High Courts23 Mar 1974Dismissed
Rameshwari Vs Kirpashanker
Rajasthan High Court · AIR 1975 Raj 28 : (1974) RLW 353 : (1974) 7 WLN 308
Hindu Marriage Act, 1955 — Section 13(1A), 23(1)
High Courts20 Mar 1974Partly Allowed
Kewal Ram Vs Mangu Mal
Rajasthan High Court · AIR 1974 Raj 201 : (1974) RLW 165 : (1974) 7 WLN 241
Transfer of Property Act, 1882 — Section 105, 111
High Courts19 Mar 1974Dismissed
Chander Singh Vs The Collector, Sikar and Others
Rajasthan High Court · AIR 1975 Raj 200 : (1974) RLW 270 : (1974) 7 WLN 282
Rajasthan Panchayat Act, 1953 — Section 19(2), 4Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 14(2)
High Courts18 Mar 1974Dismissed
Nandlal Vs Mahavir Kumar and Others
Rajasthan High Court · AIR 1974 Raj 189 : (1974) RLW 122 : (1974) 7 WLN 165
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15Succession Act, 1925 — Section 214
High Courts15 Mar 1974
Divisional Personnel Officer Vs Mahavir Prasad
Rajasthan High Court · (1974) RLW 183 : (1974) WLN 206
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 3, 5Payment of Wages Act, 1936 — Section 15, 22
High Courts13 Mar 1974
Gulab Singh Vs State of Rajasthan
Rajasthan High Court · (1975) CriLJ 695 : (1974) RLW 130 : (1974) 7 WLN 168
Criminal Procedure Code, 1973 (CrPC) — Section 145, 161Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts12 Mar 1974Allowed
Shyam Sunder and Others Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 527
High Courts12 Mar 1974
Ramsharan Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 323 : (1974) WLN 245
Constitution of India, 1950 — Article 309States Reorganisation Act, 1956 — Section 115, 116
High Courts12 Mar 1974Dismissed
Shankerlal Vs Union of India (UOI)
Rajasthan High Court · (1974) RLW 146 : (1974) WLN 112
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 16, 311
High Courts11 Mar 1974Dismissed
Babulal and Others Vs Kanhaiyalal
Rajasthan High Court · AIR 1975 Raj 136 : (1974) RLW 570
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 101, 11Limitation Act, 1963 — Article 67Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 3
High Courts11 Mar 1974Allowed
Pratap Singh Vs Union of India (UOI) and Another
Rajasthan High Court · (1974) RLW 302 : (1974) WLN 505
Constitution of India, 1950 — Article 226, 311Railway Protection Force Act, 1957 — Section 6
High Courts07 Mar 1974
Martin and Harris Pvt. Ltd. Vs Prem Chand
Rajasthan High Court · AIR 1974 Raj 136 : (1974) RLW 115 : (1974) 7 WLN 140
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(4), 19A, 19A(2)
High Courts05 Mar 1974Allowed
Banwarilal Sharma Vs Ram Swaroop
Rajasthan High Court · AIR 1974 Raj 178 : (1974) 7 WLN 192
Transfer of Property Act, 1882 — Section 105, 107, 4
High Courts05 Mar 1974
Rafeeq and Others Vs The State of Rajasthan
Rajasthan High Court · (1974) RLW 213 : (1974) WLN 214
Evidence Act, 1872 — Section 27, 30Penal Code, 1860 (IPC) — Section 379, 411