High Courts06 May 1974Dismissed

Smt. Priti Parihar Vs Kailash Singh

Rajasthan High Court · AIR 1975 Raj 7 : (1974) RLW 284 : (1974) 7 WLN 397

Hindu Marriage Act, 1955 — Section 10(1)Rajasthan High Court of Judicature Rules, 1952 — Rule 801E
High Courts22 Apr 1974Dismissed

Sobhraj Vs Bhanwar Lal

Rajasthan High Court · AIR 1975 Raj 196 : (1974) RLW 251 : (1974) 7 WLN 270

Evidence Act, 1872 — Section 114Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(7), 19ATransfer of Property Act, 1882 — Section 105
High Courts18 Apr 1974Allowed

Dr. A.K. Datta Vs The State of Rajasthan

Rajasthan High Court · (1974) RLW 358 : (1974) WLN 342

Constitution of India, 1950 — Article 77Criminal Procedure Code, 1973 (CrPC) — Section 197, 423Penal Code, 1860 (IPC) — Section 120B, 409, 471
High Courts10 Apr 1974

Durgadan Vs Devidan

Rajasthan High Court · (1974) RLW 296 : (1974) WLN 314

Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A, 54, 64
High Courts08 Apr 1974Allowed

Hari Singh Vs Smt. Sireh Kanwar and Others

Rajasthan High Court · AIR 1974 Raj 197 : (1974) RLW 246 : (1974) 7 WLN 398

General Clauses Act, 1897 — Section 6Hindu Succession Act, 1956 — Section 23, 31, 4(1)Jaipur Hindu Womens Rights to Property Act, 1947 — Section 3(3)
High Courts08 Apr 1974

Surja Ram Vs The State of Rajasthan

Rajasthan High Court · (1974) CriLJ 1160 : (1974) RLW 257 : (1974) 7 WLN 276

Criminal Procedure Code, 1973 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 467, 471