High Courts07 Aug 1974Dismissed
Mohan Singh and Another Vs Malia
Rajasthan High Court · (1974) RLW 487 : (1974) WLN 499
Criminal Procedure Code, 1973 (CrPC) — Section 145, 439
COURT ARCHIVE
Rajasthan High Court judgments, 1974
242 judgments · page 4 of 13
High Courts07 Aug 1974
Ummed Mal Vs State
Rajasthan High Court · (1975) CriLJ 923 : (1974) RLW 459 : (1974) 7 WLN 495
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 107, 109, 114, 380, 451
High Courts07 Aug 1974Allowed
Firm Multanmal Bachraj Vs Chouthmal Oswal
Rajasthan High Court · (1974) WLN 502
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts06 Aug 1974Dismissed
Kali Prasad Vs Sualal Ramnarain
Rajasthan High Court · (1975) WLN 296
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(4), 13(5)
High Courts06 Aug 1974
Vijay Shanker Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 514 : (1974) WLN 589
Constitution of India, 1950 — Article 228, 309States Reorganisation Act, 1956 — Section 115
High Courts02 Aug 1974
Dr. Kailash Nath Haldiya Vs State of Rajasthan
Rajasthan High Court · (1974) RLW 428 : (1974) WLN 605
Constitution of India, 1950 — Article 77Criminal Procedure Code, 1973 (CrPC) — Section 107, 462Penal Code, 1860 (IPC) — Section 161, 165, 165A, 420, 468
High Courts31 Jul 1974Allowed
Deenanath Vs Chunnilal
Rajasthan High Court · AIR 1975 Raj 69 : (1974) 7 WLN 769
Specific Relief Act, 1963 — Section 13, 20
High Courts29 Jul 1974Dismissed
Balwantsingh Vs Rajaram
Rajasthan High Court · AIR 1975 Raj 73 : (1974) RLW 482 : (1974) 7 WLN 555
Contract Act, 1872 — Section 32Specific Relief Act, 1963 — Section 13
High Courts29 Jul 1974
Amarihanad Vs State of Rajasthan and Another
Rajasthan High Court · (1974) RLW 593 : (1974) WLN 743
Constitution of India, 1950 — Article 14, 217, 226
High Courts26 Jul 1974Allowed
Godika Transport Co. and Another Vs T.A.T., Jaipur and Others
Rajasthan High Court · AIR 1975 Raj 174 : (1974) 7 WLN 701
Motor Vehicles Act, 1939 — Section 63A(4)Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 89
High Courts25 Jul 1974
Banwarilal Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) CriLJ 1450 : (1974) RLW 380 : (1974) 7 WLN 518 : (1974) 7 WLN 499
Penal Code, 1860 (IPC) — Section 420
High Courts23 Jul 1974
Mahavir Prasad Pancholi Vs State of Rajasthan and Others
Rajasthan High Court · (1975) 1 LLJ 140
Constitution of India, 1950 — Article 226
High Courts22 Jul 1974Dismissed
Chhitarmal and Another Vs Motilal and Others
Rajasthan High Court · (1974) RLW 456 : (1974) WLN 523
Easements Act, 1882 — Section 4
High Courts22 Jul 1974Allowed
Murari Lal Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 351
Penal Code, 1860 (IPC) — Section 463, 464, 465, 466
High Courts18 Jul 1974Dismissed
Bhagwan Das Vs State of Rajasthan
Rajasthan High Court · (1974) WLN 684
Penal Code, 1860 (IPC) — Section 302, 307
High Courts17 Jul 1974Dismissed
Panchayat Samiti Vs Moti Singh
Rajasthan High Court · (1974) WLN 553
Rajasthan Land Revenue Act, 1956 — Section 257B(4)Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 83, 85
High Courts16 Jul 1974
The State of Rajasthan and Another Vs Badri and Another
Rajasthan High Court · (1975) CriLJ 1454 : (1974) RLW 391
Criminal Procedure Code, 1973 (CrPC) — Section 161, 354, 367Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts15 Jul 1974
Chandmal Jain Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 393 : (1974) WLN 540
Constitution of India, 1950 — Article 226
High Courts12 Jul 1974Dismissed
Chatru and Others Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 353
Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 307
High Courts10 Jul 1974Allowed
Kilji and Others Vs State of Rajasthan
Rajasthan High Court · (1974) WLN 350