High Courts10 Oct 1974
Padmalochan and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 64 : (1974) 7 WLN 929
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 21, 45, 46
COURT ARCHIVE
Rajasthan High Court judgments, 1974
242 judgments · page 2 of 13
High Courts10 Oct 1974
Yash Deva Vs Mayo College, Ajmer
Rajasthan High Court · AIR 1975 Raj 111 : (1974) RLW 622
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 101Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1)
High Courts09 Oct 1974Allowed
Navratan Mal Vyas Vs The State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 562 : (1974) WLN 877
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 161
High Courts08 Oct 1974
Umrao alias Landiya Vs State of Rajasthan
Rajasthan High Court · (1974) RLW 469 : (1974) WLN 933
Criminal Procedure Code, 1973 (CrPC) — Section 237, 288, 342Penal Code, 1860 (IPC) — Section 114, 201, 302
High Courts04 Oct 1974Dismissed
Ranjeet Mal Vs General Manager, Northern Railway and Another
Rajasthan High Court · (1974) WLN 641
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5, 6
High Courts04 Oct 1974Allowed
Mrs. Priti Parihar Vs Flt. Lt. Kailash Singh Parihar
Rajasthan High Court · AIR 1975 Raj 52 : (1974) RLW 420 : (1974) 7 WLN 639
Divorce Act, 1869 — Section 7Hindu Marriage Act, 1955 — Section 24
High Courts04 Oct 1974Allowed
Bhera and Others Vs Board of Revenue and Others
Rajasthan High Court · AIR 1975 Raj 55 : (1974) RLW 504 : (1974) 7 WLN 800
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 5Rajasthan Tenancy Act, 1955 — Section 229
High Courts04 Oct 1974
Phusaram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 66 : (1974) RLW 411
Constitution of India, 1950 — Article 226
High Courts04 Oct 1974
Hanuman Sahai Choudhury Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) CriLJ 973 : (1974) RLW 423 : (1974) 7 WLN 852
Constitution of India, 1950 — Article 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 11
High Courts03 Oct 1974Dismissed
Chiranjilal Vs Noratmal and Others
Rajasthan High Court · AIR 1975 Raj 130 : (1974) RLW 438 : (1974) 7 WLN 866
Transfer of Property Act, 1882 — Section 41
High Courts30 Sept 1974
Sakri Vs Chhanwarlal
Rajasthan High Court · AIR 1975 Raj 134 : (1974) RLW 418 : (1974) 7 WLN 965
Hindu Marriage Act, 1955 — Section 23(2)
High Courts30 Sept 1974Allowed
Firoj Jal Moti Shaw Vs Jagdish Prasad
Rajasthan High Court · (1975) RLW 15 : (1974) WLN 823
Payment of Bonus Act, 1965 — Section 10
High Courts30 Sept 1974Dismissed
Ramjilal Vs Ramkishan
Rajasthan High Court · AIR 1975 Raj 167 : (1974) RLW 519 : (1974) 7 WLN 919
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 2(2), 27, 27(1)
High Courts26 Sept 1974
Dr. D.C. Jain Vs The University of Jodhpur
Rajasthan High Court · (1974) RLW 596 : (1974) WLN 986
Constitution of India, 1950 — Article 226
High Courts26 Sept 1974
Kailash Chandra and Others Vs Sohan Lal and Others
Rajasthan High Court · (1974) RLW 529 : (1974) WLN 833
Constitution of India, 1950 — Article 226, 32
High Courts25 Sept 1974Dismissed
Bhagwan Das and Nathmal Vs State of Rajasthan and Others
Rajasthan High Court · (1974) WLN 839
Constitution of India, 1950 — Article 22Essential Commodities Act, 1955 — Section 3, 7
High Courts20 Sept 1974
State of Rajasthan Vs Sahab Ram
Rajasthan High Court · (1974) WLN 785
Criminal Procedure Code, 1973 (CrPC) — Section 342, 367, 374, 423Penal Code, 1860 (IPC) — Section 302, 307
High Courts18 Sept 1974Dismissed
Puran Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 526 : (1974) WLN 731
Constitution of India, 1950 — Article 309
High Courts17 Sept 1974Dismissed
Indrapuri Griha Nirman Sahakari Samiti Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1974) WLN 876
Rajasthan Land Acquisition Act, 1953 — Section 4, 5A, 6
High Courts12 Sept 1974Allowed
D.S. Kothari and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1974) WLN 596
Constitution of India, 1950 — Article 141, 309, 311, 32