High Courts28 Jan 2015Dismissed
Gopal Purviya Vs The Judge, Labour Court and Others
Rajasthan High Court · (2015) 01 RAJ CK 0202
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 10(1)(c), 25(F)
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 91 of 104
High Courts28 Jan 2015Disposed off
R.P. Sharma Vs Rajendra
Rajasthan High Court · (2015) 01 RAJ CK 0201
Limitation Act, 1963 - Section 5Railways Act, 1890 - Section 3Workmens Compensation Act, 1923 - Section 10, 10(1), 10(1b), 2 (1n), 30
High Courts28 Jan 2015Allowed
Narendra Singh Rajpurohit Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0152
High Courts28 Jan 2015Dismissed
Rishi Kumar Sankhla Vs Jai Narain Vyas University and Others
Rajasthan High Court · (2015) 01 RAJ CK 0149
Constitution of India, 1950 - Article 226
High Courts28 Jan 2015Dismissed
Sakudi Bai Vs Ramlal and Others
Rajasthan High Court · (2015) 01 RAJ CK 0148
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 7 Rule 14, Order 7 Rule 14(3), 151Constitution of India, 1950 - Article 227
High Courts28 Jan 2015
Gotan Lime Stone Khanij Udyog Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 WLN 145
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151Constitution of India, 1950 - Article 226
High Courts28 Jan 2015Dismissed
R.R. College of Nursing Vs State of Raj. and Others
Rajasthan High Court · (2015) 01 RAJ CK 0146
Constitution of India, 1950 - Article 226
High Courts28 Jan 2015Dismissed
Ram Singh and Others Vs Bhikam Chand and Others
Rajasthan High Court · (2015) 4 CDR 1703 : (2015) 4 RLW 3061
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, 96Contract Act, 1872 - Section 29Specific Relief Act, 1963 - Section 20, 22(1)(a)
High Courts28 Jan 2015Dismissed
Haroon Vs Nishar Ahmed and Others
Rajasthan High Court · (2015) 4 WLN 300
Constitution of India, 1950 - Article 226, 227Rajasthan Tenancy Act, 1955 - Section 242
High Courts28 Jan 2015Disposed off
Jagdish Prasad Sharma Vs Jaipur Development Authority Appellate Tribunal and Others
Rajasthan High Court · (2015) 01 RAJ CK 0004
High Courts27 Jan 2015
Moti Lal Vs Mahendra Prakash
Rajasthan High Court · (2015) 3 WLN 192
Rajasthan Public Trusts Act, 1959 - Section 22
High Courts27 Jan 2015
Commissioner of Central Excise Vs Rajasthan Textile Mills
Rajasthan High Court · (2015) 34 GSTR 18
Central Excises and Salt Act, 1944 - Section 35GCustoms Act, 1962 - Section 36
High Courts27 Jan 2015Allowed
Orient Mailspeed Transport Service Vs New India Assurance Co. and Others
Rajasthan High Court · (2015) 3 WLN 156
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts27 Jan 2015Allowed
Hemraj and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 459
Criminal Procedure Code, 1973 (CrPC) - Section 299, 437-APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts27 Jan 2015Dismissed
State of Rajasthan Vs Bhawan Va Path Nirman (Bohra) and Company
Rajasthan High Court · (2015) 01 RAJ CK 0268
Arbitration and Conciliation Act, 1996 - Section 33, 34, 34(3)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Limitation Act, 1963 - Section 29(2), 5
High Courts27 Jan 2015Allowed
Srilal Vs Sohan Lal
Rajasthan High Court · (2015) 2 RLW 1444 : (2015) 3 WLN 75
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Jan 2015Disposed off
Shishram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 382
Penal Code, 1860 (IPC) - Section 114, 304-B, 323, 366, 376
High Courts27 Jan 2015Allowed
Indra Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 SCT 327
High Courts27 Jan 2015Allowed
Mishri Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1975 : (2015) LabIC 1837 : (2015) 3 RLW 2034 : (2015) 3 SCT 498
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 302
High Courts27 Jan 2015Allowed
Rajendra Gupta Vs State of Raj. and Others
Rajasthan High Court · (2015) 4 CDR 2052 : (2015) 4 RLW 3352 : (2015) 3 SCT 486